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Madhya Pradesh High Court judgments

47,636 judgments · page 542 of 2,382

High Courts11 Mar 2019Dismissed

Mahendra Kumar Vs Lalchand And Another

Madhya Pradesh High Court · (2019) 03 MP CK 0175

Code Of Civil Procedure 1908 — Section 2(11), 97, 151, Order 12 Rule 6, Order 20 Rule 18, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 5, Order 22 Rule 11, Order 22 Rule 22Registration Act, 1908 — Section 17(1)(b), 49Hindu Succession Act, 1956 — Section 14, 95
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High Courts11 Mar 2019Dismissed

Guddi Bai And Another Vs Ramdas And Others

Madhya Pradesh High Court · (2019) 03 MP CK 0103

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 7Evidence Act, 1872 — Section 45
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High Courts08 Mar 2019Dismissed

Nandlal Gupta Vs Union Of India

Madhya Pradesh High Court · (2019) 03 MP CK 0145

Code Of Criminal Procedure, 1973 — Section 227, 228, 239, 240, 241, 242, 245, 397, 401, 482Indian Penal Code, 1860 — Section 419, 420Madhya Pradesh Recognized Examination Act, 1937 — Section 3, 4
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High Courts07 Mar 2019Dismissed

Ragini Gupta Vs Piyush Dutt Sharma

Madhya Pradesh High Court · (2019) 3 MPLJ 134

Code Of Criminal Procedure, 1973 — Section 315, 397, 401, 482Negotiable Instruments Act, 1881 — Section 20, 118, 138, 139Evidence Act, 1872 — Section 3, 4, 45
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