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Madhya Pradesh High Court judgments

47,636 judgments · page 541 of 2,382

High Courts13 Mar 2019Allowed

Salit Pasi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 03 MP CK 0053

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 101(1), 102Indian Penal Code, 1860 — Section 363, 366, 376
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High Courts13 Mar 2019

Vinod Dialani Vs Union Of India & Ors

Madhya Pradesh High Court · (2019) 03 MP CK 0052

Code of Civil Procedure, 1908 — Section 11, Order 2 Rule 2Administrative Tribunals Act, 1985 — Section 20(2)(b), 21, 21(1)(a), 21(1)(b), 21(2), 21(3)
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High Courts13 Mar 2019

Saloni Arora Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 03 MP CK 0049

Code of Criminal Procedure, 1973 — Section 65B, 173(8), 437(3), 439Indian Penal Code, 1860 — Section 201, 204, 306, 386, 387, 389, 465, 467, 468, 469, 471, 503Information Technology (Amendment) Act, 2008 — Section 67, 67A
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High Courts13 Mar 2019Allowed

Rahul Jain Vs State Of Madhya Pradesh & Another

Madhya Pradesh High Court · (2019) 03 MP CK 0047

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 3(2)(v), 14(A)(1)Code of Criminal Procedure, 1973 — Section 41, 438, 482Indian Penal Code, 1860 — Section 26, 34, 294, 307, 324, 341, 506
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High Courts12 Mar 2019Dismissed

Priya Shrivastava Vs State Of Madhya Pradesh And Ors.

Madhya Pradesh High Court · (2019) 03 MP CK 0167

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173(2), 228, 250, 397, 482Copyright Act 1957 — Section 2(c), 13, 51, 63Indian Penal Code, 1860 — Section 34, 120B, 193, 467
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High Courts12 Mar 2019Dismissed

Priya Shrivastava Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2019) 03 MP CK 0127

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173(2), 228, 250, 397, 482Copyright Act, 1957 — Section 2(c), 13, 40, 41, 51, 53A, 63
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High Courts12 Mar 2019Allowed

Sagar Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2019) 03 MP CK 0045

Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Evidence Act, 1872 — Section 25, 27
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