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Madhya Pradesh High Court judgments

47,636 judgments · page 536 of 2,382

High Courts02 Apr 2019Dismissed

Manjul Rai Vs Sulochana

Madhya Pradesh High Court · (2019) 4 MPLJ 385

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1, Order 39 Rule 2
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High Courts29 Mar 2019Allowed

Rajasthan Patrika Pvt. Ltd. Vs Ravi Jaiswal

Madhya Pradesh High Court · (2019) 03 MP CK 0151

Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3)Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
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High Courts28 Mar 2019Allowed

Rajkumar Sahu Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · AIR 2019 MP 92 : (2019) 3 MPJR(SC) 113 : (2019) 2 MPLJ 438

Mines And Minerals (Development And Regulation) Act, 1957 — Section 21Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 15, 15(A), 15(D)Madhya Pradesh Minor Mineral Rules, 1996 — Rule 53, 53(1), 53(3)(a), 53(3)(b), 53(6), 57, 58
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High Courts28 Mar 2019Dismissed

Jamila Bee Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 03 MP CK 0119

Code Of Civil Procedure, 1908 — Section 113, 114, Order 41 Rule 1, Order 47 Rule 1, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33Madhya Pradesh Land Revenue Code, 1959 — Section 73
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High Courts28 Mar 2019Dismissed

Pawan Kumar Awasthi Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 03 MP CK 0116

Constitution Of India, 1950 — Article 235Madhya Pradesh Municipal Employees (Recruitment And Conditions Of Service) Rules, 1968 — Section 2(e), 2(f), 56(3)Madhya Pradesh Municipalities Act, 1961 — Section 86(1), 89, 89(1A), 90, 90(1), 90(4), 94, 95
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