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Madhya Pradesh High Court judgments

47,636 judgments · page 535 of 2,382

High Courts04 Apr 2019Partly Allowed

Toofan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 04 MP CK 0044

Code Of Criminal Procedure, 1973 — Section 161, 374Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4
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High Courts04 Apr 2019Partly Allowed

Lakhan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 04 MP CK 0043

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 376(1), 376(2)(g), 450, 506(2)
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High Courts04 Apr 2019Partly Allowed

Yakub Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 04 MP CK 0041

Code Of Criminal Procedure, 1973 — Section 374Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 18(B), 42, 50
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High Courts04 Apr 2019Dismissed

Manoj Jain Vs Union Of India And Others

Madhya Pradesh High Court · (2019) 04 MP CK 0038

Service Tax Rules, 1994 — Rule 4, 4(7)Finance Act, 1994 — Section 65(3), 65(105), 65(105)(e), 65(zzp), 66(4), 66(5), 66BIndian Penal Code, 1860 — Section 109, 116, 193, 228
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