High Courts08 Jul 2020Disposed Of
Ram Babu And Others Vs State Of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0110
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 432 of 2,382
High Courts08 Jul 2020
Noor Mohammad Vs Pporansingh
Madhya Pradesh High Court · (2020) 07 MP CK 0109
Code Of Civil Procedure, 1908 — Section 94, 115, Order 38 Rule 5Transfer Of Property Act, 1882 — Section 52Constitution Of India, 1950 — Article 226, 227
High Courts08 Jul 2020Disposed Of
Isolators And Isolators Vs Madhya Pradesh Madhya Kshetra Vidyut Vitran Co. Ltd. And Another
Madhya Pradesh High Court · (2020) 07 MP CK 0108
Constitution Of India, 1950 — Article 226
High Courts07 Jul 2020Dismissed
Satendra Kumar Vs Union Of India
Madhya Pradesh High Court · (2020) 07 MP CK 0189
Constitution Of India, 1950 — Article 226Armed Forces Tribunal Act, 2007 — Section 3(o)(ii), 3(o)(iv)
High Courts07 Jul 2020Allowed
Mahesh Yadav Vs State Of M.P.
Madhya Pradesh High Court · (2020) 07 MP CK 0188
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 302, 498A
High Courts07 Jul 2020Dismissed
Satyaprakash & Other Vs State Of M.P.
Madhya Pradesh High Court · (2020) 07 MP CK 0187
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 148, 201, 302
High Courts07 Jul 2020Dismissed
Amar Singh Adivasi Vs State Of M.P. & Ors.
Madhya Pradesh High Court · (2020) 07 MP CK 0186
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3), 190, 200, 203
High Courts07 Jul 2020Dismissed
Shaitanbai W/o Gangaram Kumhar Vs State Of Madhya Pradesh Through Police Station Mohan Barodia District Shajapur (M.P.)
Madhya Pradesh High Court · (2020) 07 MP CK 0185
Code Of Criminal Procedure, 1973 — Section 157, 374Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 450Evidence Act, 1872 — Section 7, 106
High Courts07 Jul 2020Allowed
Pradeep Kumar Singh Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 07 MP CK 0184
High Courts07 Jul 2020
Ritesh Ajmera Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2020) 07 MP CK 0183
Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts07 Jul 2020
Samrath S/O Amritram Bagri & One Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0107
Madhya Pradesh Excise Act, 1915 — Section 34(2)Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 437(3), 439
High Courts07 Jul 2020
Ritesh Ajmera Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0106
Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471
High Courts07 Jul 2020Dismissed
Sonu Vs State Of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0105
Arms Act, 1959 — Section 25, 27Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jul 2020Dismissed
Shaitanbai W/o Gangaram Kumhar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0104
Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 450Code Of Criminal Procedure, 1973 — Section 374Evidence Act, 1872 — Section 7, 106
High Courts07 Jul 2020Disposed Of
Pooja Rawat And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0102
High Courts06 Jul 2020
Smt. Ashadevi Vs State Of MP
Madhya Pradesh High Court · (2020) 07 MP CK 0182
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts06 Jul 2020Allowed
Natiraja Vs State Of MP
Madhya Pradesh High Court · (2020) 07 MP CK 0181
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 147, 294, 427, 436, 456Constitution Of India, 1950 — Article 21
High Courts06 Jul 2020Dismissed
Vimal Kumar Yadav Vs State Of MP
Madhya Pradesh High Court · (2020) 07 MP CK 0180
Code Of Criminal Procedure, 1973 — Section 161, 202, 204, 482Indian Penal Code, 1860 — Section 34, 272, 273, 420Madhya Pradesh Cooperative Societies Act, of 1960 — Section 9
High Courts06 Jul 2020Dismissed
Lakhani Footcare Pvt Ltd Vs Seabright Landmark Projects
Madhya Pradesh High Court · (2020) 07 MP CK 0179
Code Of Civil Procedure, 1908 — Section 22(3)(f), 113, 114, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 1, Order 41 Rule 33, Order 47 Rule 1
High Courts06 Jul 2020Dismissed
Jayant Rao Gurud Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2020) 07 MP CK 0178
Madhya Pradesh Shree Mahakaleshwar Mandir Adhiniyam, 1982 — Section 5