High Courts11 Aug 2020Allowed/Disposed Of
Sekhar Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0241
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 423 of 2,382
High Courts11 Aug 2020Dismissed
Ganesha Vs Jagannath And Another
Madhya Pradesh High Court · (2020) 08 MP CK 0240
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1(r)
High Courts11 Aug 2020Dismissed
Aditya Upadhyay Vs National Institute Of Fashion Technology, Thr: Director General, New Delhi & Others
Madhya Pradesh High Court · (2020) 08 MP CK 0239
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(2)
High Courts11 Aug 2020Dismissed
Anjani Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0238
Code Of Criminal Procedure, 1973 — Section 482Forest Act, 1927 — Section 52, 52B, 52(b)(5)Constitution Of India, 1950 — Article 226, 227
High Courts11 Aug 2020Disposed Of
Anuj Mishra and others Vs State Of M.P. & Anr.
Madhya Pradesh High Court · (2020) 08 MP CK 0237
Code Of Criminal Procedure, 1973 — Section 320(2), 482Indian Penal Code, 1860 — Section 34, 294, 354, 354(gha)
High Courts11 Aug 2020Dismissed
Pavan Kumar Pandey Vs Sanjay Tiger Reserve Sidhi
Madhya Pradesh High Court · (2020) 08 MP CK 0236
Code Of Criminal Procedure, 1973 — Section 482Forest Act, 1927 — Section 52, 52B, 52(b)(5)Constitution Of India, 1950 — Article 226, 227
High Courts11 Aug 2020Dismissed
Aarif @ Furkan Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0235
Code Of Criminal Procedure, 1973 — Section 82, 83, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Indian Penal Code, 1860 — Section 147, 148, 307, 332, 336, 353
High Courts11 Aug 2020
Tousif Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0234
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471, 506
High Courts11 Aug 2020Dismissed
Aman Agarwal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294, 323, 506Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 24
High Courts11 Aug 2020Disposed Of
Ravindra Singh Mehta Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0032
High Courts11 Aug 2020Allowed
Deepak Korku Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0030
Indian Forest Act, 1927 — Section 26(e), 26(f)M.P. Van Upaj Other Than Timber (Vyapar Viniyaman) Niyam, 1969 — Section 5, 16
High Courts11 Aug 2020Disposed Of
Chameli Bai Jain Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0029
High Courts10 Aug 2020Allowed
Ambaram S/o Karan Singh Rajput Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0250
Madhya Pradesh Excise Act, 1915 — Section 34(1)(a), 34(2), 42
High Courts10 Aug 2020Dismissed
Jagmohan Jadon Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0249
Constitution Of India, 1950 — Article 227
High Courts10 Aug 2020Dismissed
Engineer-In-Chief, Public Health Engineering Department And Others Vs Mohd. Salim And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0248
Industrial Dispute Act, 1947 — Section 10(1)
High Courts10 Aug 2020Allowed/Disposed Of
Surendra Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0247
Code Of Criminal Procedure, 1973 — Section 167(2), 437(3), 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts10 Aug 2020Disposed Of
Sachin Leasing & Developers Pvt Ltd Vs Dr. Arun Waghmare And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0246
Constitution Of India, 1950 — Article 227Arbitration & Conciliation Act, 1996 — Section 11(6), 34Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10
High Courts10 Aug 2020Partly Allowed
Ganpatlal Kumavat Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0245
Indian Penal Code, 1860 — Section 307
High Courts10 Aug 2020Dismissed
Jagmohan Jadon Vs State of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0039
Constitution Of India, 1950 — Article 227Court Fees Act, 1870 — Section 25(d), 40
High Courts10 Aug 2020Disposed Of
Kamlesh Kumar Sharma Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 08 MP CK 0038
Constitution Of India, 1950 — Article 226