High Courts13 Aug 2020Dismissed
Primary Vanupaj Coorerative Society Orchha Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0230
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 422 of 2,382
High Courts13 Aug 2020Allowed
Rajendra Kuamr Mahindra Vs Managing Director And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0229
High Courts13 Aug 2020Disposed Of
Manoj Kumar Saxena Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 08 MP CK 0228
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts13 Aug 2020Disposed Of
Pooranlal And Others Vs Board Of Revenue And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0227
Madhya Pradesh Land Revenue Code, 1959 — Section 51, 51(2)(b)(c)
High Courts13 Aug 2020Dismissed
Pradeep Singh Alias Bhura Kirar Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0226
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307Arms Act, 1959 — Section 25, 27
High Courts13 Aug 2020Allowed
Gajraj Singh And Another Vs State Of MP And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0225
High Courts13 Aug 2020Allowed
Aahok Kumar Mishra Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 08 MP CK 0224
High Courts13 Aug 2020Allowed
Brij Kishore Soni Vs State Of M.P. & Ors.
Madhya Pradesh High Court · (2020) 08 MP CK 0223
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 325Madhya Pradesh Civil Services (Classification, Control And Appeal), Rules 1966 — Rule 14
High Courts13 Aug 2020Allowed
Nitesh Wadhwani Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0222
Code Of Criminal Procedure, 1973 — Section 438, 438(2), 439Indian Penal Code, 1860 — Section 120B, 409, 467, 471Central Goods And Services Tax Act, 2017 — Section 67, 69, 70, 74, 131, 132, 132(1)(a)(i), 132(5), 133, 134, 135, 136, 138
High Courts13 Aug 2020
Sudesh Singh Tekam S/O Gagat Singh Tekam Vs State Of M.P Through Special Police Establishment, Lokayukt, Indore
Madhya Pradesh High Court · (2020) 08 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 389Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts13 Aug 2020
Vashid Khan Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0047
Indian Penal Code, 1860 — Section 392
High Courts13 Aug 2020Allowed
Gajraj Singh and another Vs State of MP and others
Madhya Pradesh High Court · (2020) 08 MP CK 0046
High Courts13 Aug 2020Disposed Of
Kamal Kishor Arya And Another Vs State Of M.P. & Ors.
Madhya Pradesh High Court · (2020) 08 MP CK 0045
High Courts13 Aug 2020Allowed
Rajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0044
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20B(ii)(b)Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts13 Aug 2020Allowed
Babu @ Golu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 304I, 325, 506A
High Courts13 Aug 2020
Dharampal Singh Gond Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363, 366(a), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts13 Aug 2020Allowed
Anand Mohan Das Yadav Vs Vijay Sonker
Madhya Pradesh High Court · (2020) 08 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 397, 401National Instruments Act, 1881 — Section 138
High Courts11 Aug 2020Disposed Of
M/s Vinum Traders Pvt. Ltd Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0244
Constitution Of India, 1950 — Article 226
High Courts11 Aug 2020Disposed Of
Kewalram Transport Group B Vs Transport Department
Madhya Pradesh High Court · (2020) 08 MP CK 0243
Madhya Pradesh Motor Vehicle Rules, 1994 — Rule 73(1)(A), 77, 77(1a)
High Courts11 Aug 2020Dismissed
Sailendra Dhakad Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0242
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376D, 506