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Madhya Pradesh High Court judgments

47,636 judgments · page 406 of 2,382

High Courts11 Sept 2020Dismissed

Sagar Vs State Of M.P.

Madhya Pradesh High Court · (2020) 09 MP CK 0149

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363, 366, 376 (1), 376(2)(P), 376(2)(R)Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
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High Courts11 Sept 2020Allowed/Disposed Of

Dimple @ Raghvendra Vs State Of M.P.

Madhya Pradesh High Court · (2020) 09 MP CK 0112

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149 294, 302, 307, 323
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High Courts11 Sept 2020Dismissed

Chandan Singh Vs State Of M.P

Madhya Pradesh High Court · (2020) 09 MP CK 0096

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 341, 506
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High Courts11 Sept 2020Disposed Of

Anil Pal Vs State Of M.P

Madhya Pradesh High Court · (2020) 09 MP CK 0095

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)ii(c), 37
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High Courts11 Sept 2020Disposed Of

Aakash Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 09 MP CK 0093

Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 438Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 336, 427, 452, 506
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High Courts11 Sept 2020Allowed

Shivram Vs State Of M.P.

Madhya Pradesh High Court · (2020) 09 MP CK 0091

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offence Act, 2012 — Section 5L, 6
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High Courts11 Sept 2020

Prashant Rai Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 09 MP CK 0088

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(B)A(ii)(c), 67Evidence Act, 1872 — Section 25, 67
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