High Courts24 Sept 2020Allowed
Sonelal @ Sonu Barman Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0223
Code Of Criminal Procedure, 1973 — Section 437(6)Madhya Pradesh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 400 of 2,382
High Courts24 Sept 2020Disposed Of
Mahesh Datt Sharma Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0222
Constitution Of India, 1950 — Article 226
High Courts24 Sept 2020Allowed/ Disposed Of
Gaurav Batham Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0221
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294, 323
High Courts24 Sept 2020Disposed Of
Smt. Priya Chhabda Vs Prashant Prarashar
Madhya Pradesh High Court · (2020) 09 MP CK 0220
Family Court Act, 1984 — Section 24Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts24 Sept 2020Dismissed
Husain @ Nahru Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0219
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 307, 325, 506Arms Act, 1959 — Section 25
High Courts24 Sept 2020Allowed
Vivek Singh Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0218
Code Of Criminal Procedure, 1973 — Section 437(6)Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts24 Sept 2020Disposed Of
Smt. Sakun Soni Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0217
Madhya Pradesh (Worked Charged And Contingency Paid Employees) Pension Rules, 1979 — Rule 6(3)
High Courts24 Sept 2020Allowed
Kamal Singh Sikarwar Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0216
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Inami Chit Fund & Dhan Parichalan Adhiniyam, 1978 — Section 5, 6
High Courts24 Sept 2020
Jyoti Sen Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0215
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 323, 376, 456, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts24 Sept 2020Disposed Of
Brajendra Singh Parmar Vs State Of MP
Madhya Pradesh High Court · (2020) 09 MP CK 0214
Constitution Of India, 1950 — Article 226
High Courts24 Sept 2020Allowed
M/s Gutukripa Construction Company. Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0196
Constitution Of India, 1950 — Article 226
High Courts24 Sept 2020Dismissed
Kalim Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0195
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure Act, 1973 — Section 36, 154(3), 156(3), 200, 482Indian Penal Code, 1860 — Section 34, 294, 323, 506B
High Courts24 Sept 2020Dismissed
Smt. Nagma Bi Vs Union Of India Through Central Narcotics Bureau
Madhya Pradesh High Court · (2020) 09 MP CK 0194
Code Of Criminal Procedure Act, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts24 Sept 2020Dismissed
Rajeev Goutam Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0193
Constitution Of India, 1950 — Article 226Madhya Pradesh Uchacha Nyayalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Sept 2020Dismissed
Omprakash Singh Vs Principal Secretary, Mahila Evam Bal Vikas Vibhag & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0192
Constitution Of India, 1950 — Article 226Madhya Pradesh Uchacha Nyayalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Sept 2020Allowed
Faraz @ Chuchoo Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0250
Code Of Criminal Procedure Act, 1973 — Section 389(1)
High Courts24 Sept 2020Allowed
Devidas Lutare Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0248
Code Of Criminal Procedure Act, 1973 — Section 437(6), 482Madhya Pradesh Excise Act.; 1915 Section 34(2)
High Courts23 Sept 2020Disposed Of
Jairaj Singh Vs State Of M. P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0226
High Courts23 Sept 2020Dismissed
Gwalior Development Authority Vs Jatin Maheshwari
Madhya Pradesh High Court · (2020) 09 MP CK 0225
Real Estate (Regulation and Development) Act, 2016 — Section 43(3), 44, 53(2), 58Code Of Civil Procedure, 1908 — Section 100
High Courts23 Sept 2020Dismissed
Shri Ganesh Spinner And Polyplast Ltd. Vs Raju S/O. Lallan Prasad
Madhya Pradesh High Court · (2020) 09 MP CK 0224
Industrial Disputes Act, 1947 — Section 25OEmployees Compensation Act, 1923 — 2(e), 2(f), 31