High Courts02 Nov 2020Allowed
Bhanu Pratap Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 384 of 2,382
High Courts02 Nov 2020Allowed
Jitendra Bajpayi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 36, 49(A)
High Courts02 Nov 2020Dismissed
Sudhir Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Oct 2020Partly Allowed
Madanlal Vs Ibrahim And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0261
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Partly Allowed
Santosh Vs Akbar And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0260
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Partly Allowed
Narendra S/O Maganlal Vs Vijay And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0259
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Partly Allowed
Nahru Khan And Another Vs Saeed Kha And 2 Others
Madhya Pradesh High Court · (2020) 10 MP CK 0258
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Partly Allowed
Prembai Vs Sachin & Ors
Madhya Pradesh High Court · (2020) 10 MP CK 0257
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Dismissed
Shyamlal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0256
Indian Penal Code, 1860 — Section 302, 323
High Courts23 Oct 2020Partly Allowed
Sureshchandra Vs Krishnabai And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0255
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Partly Allowed
Mayaram And Others Vs Shariff @ Kallu And 2 Others
Madhya Pradesh High Court · (2020) 10 MP CK 0254
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Allowed
Pawan And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0253
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 307, 323
High Courts23 Oct 2020Partly Allowed
Umrao Bai And 4 Others Vs Sohanlal And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0252
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Partly Allowed
Ramesh Vs Akram And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0251
Legal Services Authorities Act, 1987 — Section 20
High Courts23 Oct 2020Allowed
Ajay Bairagi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0250
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 186, 188, 307, 325, 333, 353
High Courts23 Oct 2020Allowed
Satendra Yadav Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0249
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457
High Courts23 Oct 2020Dismissed
Lalu @ Satendra Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0248
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts23 Oct 2020Dismissed
Dadu@Daddu Baiga Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0247
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307
High Courts23 Oct 2020Dismissed
Anil Rai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0246
Code Of Criminal Procedure, 1973 — Section 438Wild Life Protection Act, 1972 — Section 2(15), 2(16)(c)Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969— Section 5(1), 5(15), 26(chha)
High Courts23 Oct 2020Allowed
Ranjit D. Bhake Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0245
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 294, 420, 506