COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 379 of 2,382

High Courts23 Nov 2020Dismissed

Nirbal Hallu Sour Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2020) 11 MP CK 0112

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 376(a), 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts23 Nov 2020Allowed

Dheerendra Kumar Vs State Of MP

Madhya Pradesh High Court · (2020) 11 MP CK 0111

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts23 Nov 2020Disposed Of

Salman Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0110

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304A, 498A

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High Courts23 Nov 2020Allowed

Pushpendra Saket Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0108

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts23 Nov 2020Allowed

Gajendra Gond Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0107

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts23 Nov 2020Allowed

Fareeda And Senki Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0106

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts23 Nov 2020Allowed

Atul @ Shanky Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0105

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts20 Nov 2020Allowed

Lallu Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0100

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts20 Nov 2020Allowed

Mohammad Arafat And Others Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0099

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 452, 506

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High Courts20 Nov 2020Allowed

Samiullah @ Mulla S/O Salam Quresh Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0098

Code Of Criminal Procedure, 1973 — Section 161, 164, 438, 438(2)Indian Penal Code, 1860 — Section 107, 306

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High Courts20 Nov 2020Allowed

Satyendrasingh Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0097

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27

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High Courts20 Nov 2020Allowed

Sharif S/O. Shafi Khan Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0096

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 409, 420

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High Courts20 Nov 2020Allowed

Naveen Bairagi S/O. Satyanarayan Bairagi Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0095

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 409, 420

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High Courts20 Nov 2020Allowed

Raziya Bee W/O. Sharif Khan Mewati Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0094

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 409, 420

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High Courts20 Nov 2020Allowed

Rais Mansoori S/O. Badruddin Mansoori Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0093

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 409, 420

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High Courts20 Nov 2020Allowed

Ramlakhan S/O. Sant Ram Yadav Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0092

Indian Penal Code, 1860 — Section 34, 304, 328Madhya Pradesh Excise Act, 1915 — Section 49A(1)(3)Code Of Criminal Procedure, 1973 — Section 439

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High Courts20 Nov 2020Allowed

Nisar Mohammad S/o. Gafoor Mansoori Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0091

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 409, 420

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High Courts20 Nov 2020Allowed

Gopal Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0090

Code Of Criminal Procedure, 1973 — Section 439

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High Courts20 Nov 2020Dismissed

Rajendra Yadav Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2020) 11 MP CK 0089

Code Of Criminal Procedure, 1973 — Section 439(1), 439(2)Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 323, 325, 506(2)

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High Courts20 Nov 2020Allowed

Ramashankar Saket Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2020) 11 MP CK 0088

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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