High Courts02 Dec 2020Allowed
Amit Tiwari @ Kallu Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0011
Code Of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 392, 397Arms Act, 1959-Section 25, 27
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 376 of 2,382
High Courts02 Dec 2020Allowed
Shakti Gupta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 392
High Courts02 Dec 2020Dismissed
Santosh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 506, 363, 376, 376(2)(n), 376(2)(I), 376(2)(cha)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5L, 6, 5N
High Courts02 Dec 2020Dismissed
Ravi Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts02 Dec 2020Dismissed
Tejram Malviya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 197, 198, 423, 466, 471
High Courts02 Dec 2020Allowed
Anand Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Dec 2020Dismissed
Avadhesh Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0005
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294, 307, 506
High Courts01 Dec 2020Allowed
Rajesh @ Rajju Dixit And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts01 Dec 2020Allowed
Kailash Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 42
High Courts01 Dec 2020Allowed
Mahesh Kumar Jaiswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)
High Courts01 Dec 2020Allowed
Jagat Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 323
High Courts27 Nov 2020Allowed
Mahendra Kirar Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0161
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
High Courts27 Nov 2020Allowed
Arjun Banchda Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0160
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 59(A)
High Courts27 Nov 2020Dismissed
Dinesh Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0159
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 456
High Courts27 Nov 2020Dismissed
Akash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0158
Code Of Criminal Procedure, 1973 — Section 82, 83, 299, 438Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts27 Nov 2020Dismissed
Akash Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394
High Courts27 Nov 2020Disposed Of
Ashok Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0156
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts27 Nov 2020Disposed Of
Dr. Sumit Vs Dr. Priyanka Through Father Shri Ajay Gautam
Madhya Pradesh High Court · (2020) 11 MP CK 0155
Hindu Marriage Act, 1955 — Section 9
High Courts27 Nov 2020Allowed
Mamta Alawa W/o. Jitendra Alawa Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 11 MP CK 0154
Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2)(ii), 3(4)(b)
High Courts27 Nov 2020Allowed
Sunil @ Babbu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0153
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 325, 326, 341, 506Arms Act, 1959 — Section 25