High Courts09 Feb 2021Allowed

Yashpal Singh Vs State Of M.P

Madhya Pradesh High Court · (2021) 02 MP CK 0069

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts09 Feb 2021Allowed

Noshad Ali Vs State Of MP

Madhya Pradesh High Court · (2021) 02 MP CK 0068

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 506
High Courts09 Feb 2021Disposed Of

Brajesh Sharma Vs State Of M.P. & Ors

Madhya Pradesh High Court · (2021) 02 MP CK 0067

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 294, 323, 506Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts09 Feb 2021Allowed

Member Vs State Of M.P

Madhya Pradesh High Court · (2021) 02 MP CK 0066

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 110, 439Indian Penal Code, 1860 — Section 34, 294, 323, 436, 427, 506
High Courts09 Feb 2021Allowed

Abhinav Tripathi Vs State Of M.P

Madhya Pradesh High Court · (2021) 02 MP CK 0065

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66D, 84C
High Courts08 Feb 2021Disposed Of

Ashok Patidar Vs State Of MP

Madhya Pradesh High Court · (2021) 02 MP CK 0061

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 354(A), 452, 506
High Courts08 Feb 2021Allowed

Harbhajan Jatav Vs State Of MP

Madhya Pradesh High Court · (2021) 02 MP CK 0057

Indian Penal Code, 1860 — Section 147, 148, 149, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2021Allowed

Krisn Pal And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 02 MP CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 409, 420, 467, 468, 471Prevention Of Damage To Public Property Act, 1984 — Section 3