High Courts17 Jun 2021Allowed
Ankesh Yadav Vs State Of M.P
Madhya Pradesh High Court · (2021) 06 MP CK 0138
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 411, 414
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 324 of 2,382
High Courts17 Jun 2021
Indira Samundre And Others Vs Sugreev Kumar And Others
Madhya Pradesh High Court · (2021) 06 MP CK 0137
Limitation Act, 1963 — Section 5
High Courts17 Jun 2021
Sohail Aabid Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 06 MP CK 0136
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471,
High Courts17 Jun 2021Disposed Of
Ranjeeta Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 06 MP CK 0134
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 365, 368
High Courts16 Jun 2021Allowed
Mahesh S/O Naru Gaman Kanhaiya S/O Dhanna Bamniya Dilip S/O Khun Singh Damor Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 06 MP CK 0133
Code Of Criminal Procedure, 1973 — Section 473(3), 439Indian Penal Code, 1860 — Section 380, 411, 457
High Courts16 Jun 2021Dismissed
Nitin @ Kalu S/O Narendra Valekar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 06 MP CK 0132
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 302, 394
High Courts16 Jun 2021Allowed
Laltabai Vs State Of M.P
Madhya Pradesh High Court · (2021) 06 MP CK 0131
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Jun 2021Disposed Of
Bablu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 06 MP CK 0130
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(3), 376(2)(N), 376DA, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5L, 5J(ii), 6
High Courts16 Jun 2021Allowed
Dhoomsingh Vs State Of M. P
Madhya Pradesh High Court · (2021) 06 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 395, 397Evidence Act, 1872 — Section 27
High Courts16 Jun 2021Allowed
Roshanlal Ahirwar @ Lallu Vs State Of M.P
Madhya Pradesh High Court · (2021) 06 MP CK 0128
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 49A, 59(ka)(2)
High Courts16 Jun 2021Allowed
Vikas Choudhary Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 06 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts16 Jun 2021Allowed
Bharat Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 06 MP CK 0126
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 354A, 376, 452
High Courts16 Jun 2021Allowed
Ramu Singh Vs State Of M.P
Madhya Pradesh High Court · (2021) 06 MP CK 0125
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49A
High Courts16 Jun 2021Allowed
Rajesh Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 06 MP CK 0124
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 376, 506
High Courts16 Jun 2021Dismissed
Ramkali Saket Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 06 MP CK 0123
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Indian Penal Code, 1860 — Section 294, 323, 506
High Courts15 Jun 2021Dismissed
Dalveer Singh Kansana Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 06 MP CK 0122
Code Of Criminal Procedure, 1973 — Section 301(2), 439Indian Penal Code, 1860 — Section 147, 148, 294, 307, 323, 506
High Courts15 Jun 2021Allowed
Karansingh Vs State Of M.P
Madhya Pradesh High Court · (2021) 06 MP CK 0121
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 307, 353Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts15 Jun 2021Allowed
Raju Vs State Of M.P
Madhya Pradesh High Court · (2021) 06 MP CK 0120
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 107, 306, 498A
High Courts15 Jun 2021Allowed
Kanhaiyalal Vs State Of M.P
Madhya Pradesh High Court · (2021) 06 MP CK 0119
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18Evidence Act, 1872 — Section 27
High Courts15 Jun 2021Allowed
Rajendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 06 MP CK 0118
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34(2)