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Madhya Pradesh High Court judgments

47,634 judgments · page 301 of 2,382

High Courts31 Aug 2021Allowed

Mahesh Vyas Vs State Of M.P.& Anr

Madhya Pradesh High Court · (2021) 08 MP CK 0178

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xii), 3(2)(v), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450, 506
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High Courts27 Aug 2021Allowed

Krish Rajak Vs State Of M.P. And Anr

Madhya Pradesh High Court · (2021) 08 MP CK 0176

Constitution Of India, 1950 — Article 21Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(da), 3(1)(gha), 3(2)(va), 14A(2), 15AIndian Penal Code, 1860 — Section 34, 294, 323, 325, 506
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High Courts26 Aug 2021Allowed

Madanlal Vs State Of M.P

Madhya Pradesh High Court · (2021) 08 MP CK 0169

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 306
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High Courts26 Aug 2021Allowed

Dileep Baghel Vs State Of M.P

Madhya Pradesh High Court · (2021) 08 MP CK 0165

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Wild Life Protection Act, 1972 — Section 27, 29, 50, 51, 52
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High Courts25 Aug 2021Allowed

Kamal Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 08 MP CK 0151

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 5(j)(ii), 6
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High Courts25 Aug 2021Disposed Of

Dashrath Singh Vs State Of M.P

Madhya Pradesh High Court · (2021) 08 MP CK 0149

Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323Arms Act, 1959 — Section 25(1-B)(A)Code Of Criminal Procedure, 1973 — Section 439
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High Courts25 Aug 2021Dismissed

Nishant Khare Vs State Of M.P

Madhya Pradesh High Court · (2021) 08 MP CK 0148

Indian Penal Code, 1860 — Section 420, 409Code Of Criminal Procedure, 1973 — Section 438
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High Courts25 Aug 2021Allowed

Kalla Vs State Of M.P. & Anr

Madhya Pradesh High Court · (2021) 08 MP CK 0144

Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
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