COURT ARCHIVE

Madhya Pradesh High Court judgments

49,603 judgments · page 2,387 of 2,481

High Courts23 Dec 1959Allowed

Ratanlal Bhannalal Mahajan Vs Baboolal Hajarilal Jain and Others

Madhya Pradesh High Court · AIR 1960 MP 200 : (1986) ILR (MP) 486 : (1960) JLJ 539 : (1960) 5 MPLJ 666

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 11Limitation Act, 1908 — Article 36, 39, 49Succession Act, 1925 — Section 306

Read judgment

High Courts23 Dec 1959Dismissed

Nathu Singh Vs Laxman Rao

Madhya Pradesh High Court · (1960) JLJ 549

Berar Land Revenue Code, 1928 — Section 79Transfer of Property Act, 1882 — Section 106

Read judgment

High Courts22 Dec 1959Dismissed

B.C. Tiwari Vs The State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1960 MP 216 : (1960) 1 FLR 263 : (1959) ILR (MP) 858 : (1960) JLJ 266 : (1960) 2 LLJ 419 : (1960) 5 MPLJ 365

Constitution of India, 1950 — Article 226, 311

Read judgment

High Courts22 Dec 1959Allowed

Keshrimal Devichand Porwal Vs Bhuwan Moda Suttar

Madhya Pradesh High Court · AIR 1960 MP 272 : (1960) JLJ 945 : (1960) 5 MPLJ 677

Limitation Act, 1908 — Section 19

Read judgment

High Courts22 Dec 1959Dismissed

Kanhaiyalal Nandram Vs C.P. Shah and Brothers, Indore

Madhya Pradesh High Court · (1960) JLJ 536 : (1959) MPLJ 759

Contract Act, 1872 — Section 74

Read judgment

High Courts21 Dec 1959Allowed

Firm Dattulal Badrinarayan and Others Vs Siddheshwar Jagannath and Others

Madhya Pradesh High Court · AIR 1960 MP 204 : (1960) JLJ 546 : (1960) 5 MPLJ 662

Provincial Insolvency Act, 1920 — Section 41(2), 42(1)

Read judgment

High Courts21 Dec 1959Dismissed

Tekaram Vs Amolabai

Madhya Pradesh High Court · (1963) JLJ 611

Central Provinces Land Revenue Act, 1881 — Section 109(1)

Read judgment

High Courts16 Dec 1959Allowed

Bhailal Bhai Vs State of M.P. and Another

Madhya Pradesh High Court · (1960) JLJ 656 : (1960) 5 MPLJ 601 : (1960) 11 STC 511

Constitution of India, 1950 — Article 14, 19, 226, 265, 286Contract Act, 1872 — Section 72

Read judgment

High Courts16 Dec 1959

Kalkai Vs Tula and others

Madhya Pradesh High Court · (1960) JLJ 256 : (1959) MPLJ 378

Criminal Procedure Code, 1898 (CrPC) — Section 263, 263(h)Penal Code, 1860 (IPC) — Section 427

Read judgment

High Courts14 Dec 1959Dismissed

Nawab Hamidulla Khan, His Highness of Bhopal Vs Basantram Tolaram

Madhya Pradesh High Court · (1961) JLJ 510 : (1961) MPLJ 443

Madhya Pradesh Civil Courts Act, 1958 — Section 13(2), 24

Read judgment

High Courts14 Dec 1959

Mohanlal Hargovind Vs Commissioner, Sales-Tax

Madhya Pradesh High Court · (1961) JLJ 976

Central Provinces and Berar Sales Tax Act, 1947 — Section 23(1)

Read judgment

High Courts14 Dec 1959Dismissed

Kashiprasad Beharilal Shukla Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1961 MP 364 : (1959) ILR (MP) 854 : (1961) 6 MPLJ 627

Constitution of India, 1950 — Article 226, 299, 299(1)

Read judgment

High Courts14 Dec 1959Dismissed

Kamaksha Prasad Mishra Vs Smt. Parwatibai Sitambarnath and Another

Madhya Pradesh High Court · AIR 1960 MP 192 : (1960) JLJ 277 : (1960) 5 MPLJ 375

Transfer of Property Act, 1882 — Section 111, 113, 116

Read judgment

High Courts11 Dec 1959Dismissed

Syed Hafiz Mir Vs Abdul Nayeemkhan and Others

Madhya Pradesh High Court · AIR 1960 MP 250 : (2003) ILR (MP) 1231 : (1960) JLJ 683 : (1960) 5 MPLJ 638

Civil Procedure Code, 1908 (CPC) — Section 11

Read judgment

High Courts10 Dec 1959Dismissed

Badri Prasad Vs Chhitarmal

Madhya Pradesh High Court · (1960) JLJ 256 : (1959) MPLJ 418

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14

Read judgment

High Courts09 Dec 1959Allowed

Dukhuram Vs Co-operative Agricultural Association, Kawardha

Madhya Pradesh High Court · (1960) JLJ 340

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts09 Dec 1959Allowed

Dukhuram Gupta Vs Co-operative Agricultural Association Ltd. and Others

Madhya Pradesh High Court · AIR 1960 MP 273 : (1959) ILR (MP) 840 : (1960) 5 MPLJ 433

Read judgment

High Courts08 Dec 1959Dismissed

Munsiram Vs Atmaram

Madhya Pradesh High Court · (1961) JLJ 1002

Central Provinces States Land Tenure Order, 1949 — Clause 2(g)

Read judgment

High Courts07 Dec 1959Dismissed

Sagarmal Khubchand Vs Roop Singh Khushal Singh (deceased) through Legal representatives

Madhya Pradesh High Court · (1960) JLJ 1040 : (1959) MPLJ 1055

Read judgment

High Courts07 Dec 1959Dismissed

Choudhary Hariram and Others Vs Pooran Singh

Madhya Pradesh High Court · AIR 1962 MP 295 : (1959) ILR (MP) 1006 : (1962) 7 MPLJ 338

Civil Procedure Code, 1908 (CPC) — Section 11, 144, 47

Read judgment