High Courts25 Jan 1960
Lala Har Bhagwandas and Another Vs Diwan Chand
Madhya Pradesh High Court · (1960) CriLJ 919
Penal Code, 1860 (IPC) — Section 379, 454
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,385 of 2,481
High Courts22 Jan 1960
JOHILLA COALFIELDS CO., LTD. Vs COMMISSIONER OF Income Tax, NAGPUR.
Madhya Pradesh High Court · (1960) 39 ITR 137 : (1960) 5 MPLJ 521
Constitution of India, 1950 — Article 226
High Courts22 Jan 1960Dismissed
Horace Ross Vs The State Govt. of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1960 MP 252 : (1960) 1 FLR 364 : (1960) ILR (MP) 59 : (1960) JLJ 428 : (1961) 1 LLJ 272 : (1960) 5 MPLJ 392
All India Services (Discipline and Appeal) Rules, 1955 — Rule 17(2)All India Services (Leave) Rules, 1955 — Rule 3, 9Constitution of India, 1950 — Article 226, 311
High Courts22 Jan 1960
Commissioner of Income Tax Vs Trilokchand Kalyanmal
Madhya Pradesh High Court · AIR 1960 MP 206 : (1960) ILR (MP) 182 : (1960) 39 ITR 131 : (1960) JLJ 553 : (1960) 5 MPLJ 539
Income Tax Act, 1922 — Section 24(1), 24(2), 6
High Courts22 Jan 1960Dismissed
Firm Kishanlal Shrilal Patwa Vs Union of India (UOI) and Another
Madhya Pradesh High Court · AIR 1960 MP 289 : (1961) JLJ 640 : (1960) 5 MPLJ 1397
Contract Act, 1872 — Section 161, 73Railways Act, 1989 — Section 72
High Courts22 Jan 1960
Sirajuddin Khan Vs State of M.P. and others
Madhya Pradesh High Court · (1960) JLJ 257 : (1960) MPLJ 370
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 55
High Courts22 Jan 1960
Jobilla Coalfields Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · AIR 1960 MP 184 : (1960) JLJ 621
Income Tax Act, 1922 — Section 27, 34(3)Limitation Act, 1963 — Section 29
High Courts22 Jan 1960Allowed
Pramodhan Bihari Saran Vs State
Madhya Pradesh High Court · (1961) JLJ 1092
Constitution of India, 1950 — Article 226Rewa Rajya Dewarth Tatha Dharmarth Dan Sampatti Vidhan — Section 16, 6
High Courts20 Jan 1960Dismissed
Somadutta Vs Janapad Sabha, Sohagpur
Madhya Pradesh High Court · (1962) JLJ 181
Central Provinces and Berar Commissioners (Constructions of References) Act, 1948 — Section 7Local Government Act, 1948 — Section 119, 120, 123, 124
High Courts20 Jan 1960Dismissed
Mohiuddin Mohommad Din Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1960 MP 265 : (1961) JLJ 212 : (1960) 5 MPLJ 857
Constitution of India, 1950 — Article 226
High Courts19 Jan 1960Allowed
The Ujjain Oil Mills Private Ltd. Vs Sales Tax Officer
Madhya Pradesh High Court · AIR 1961 MP 32 : (1960) JLJ 334 : (1960) 5 MPLJ 532 : (1960) 11 STC 272
Madhya Bharat Sales Tax Act, 1950 — Section 4(3)
High Courts19 Jan 1960
Commissioner of Income Tax Vs K.B. Sorabji Framji
Madhya Pradesh High Court · AIR 1960 MP 278 : (1960) ILR (MP) 176 : (1960) 39 ITR 99 : (1960) JLJ 406 : (1960) 5 MPLJ 473
Income Tax Act, 1922 — Section 10(2), 23(5)
High Courts18 Jan 1960Allowed
Maksudandas Naraindas Vs Madanlal Phoolchand and Another
Madhya Pradesh High Court · (1960) JLJ 765 : (1961) MPLJ 498
Madhya Bharat Accommodation Control Act, 1955 — Section 4(a)
High Courts18 Jan 1960Dismissed
State Vs Shantibai and Another
Madhya Pradesh High Court · AIR 1960 MP 395 : (1960) CriLJ 1620 : (1960) JLJ 832 : (1960) 5 MPLJ 854
Penal Code, 1860 (IPC) — Section 380, 411
High Courts18 Jan 1960Dismissed
Manak Chand Vs Puran and Another
Madhya Pradesh High Court · AIR 1960 MP 235 : (1960) JLJ 879 : (1960) 5 MPLJ 959
Specific Relief Act, 1877 — Section 22, 28
High Courts18 Jan 1960Dismissed
Shivnarayan Vs Vice Chancellor, University of Sagar and Another
Madhya Pradesh High Court · AIR 1960 MP 208 : (1960) 1 FLR 147 : (1960) ILR (MP) 37 : (1960) JLJ 397 : (1960) 5 MPLJ 515
Saugar University Act, 1946 — Section 14(4), 49, 49(1), 49(2)
High Courts18 Jan 1960
Alimohammad Vs Manaklal Ratanlal
Madhya Pradesh High Court · AIR 1960 MP 234 : (1960) JLJ 775 : (1960) 5 MPLJ 773
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Jan 1960
Jarbai and others Vs Phirojsha Bairamji
Madhya Pradesh High Court · (1960) JLJ 431 : (1960) MPLJ 595
Madhya Bharat Accommodation Control Act, 1955 — Section 16, 17Madhya Pradesh Extension of Laws Act, 1958 — Section 6
High Courts15 Jan 1960
Kotumal Vs Municipal Corporation, Gwalior
Madhya Pradesh High Court · (1960) JLJ 413 : (1960) MPLJ 921
Criminal Procedure Code, 1898 (CrPC) — Section 438Limitation Act, 1963 — Section 18
High Courts14 Jan 1960
Managing Director, National Newsprint and Paper Mills Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · AIR 1960 MP 228 : (1961) 41 ITR 60 : (1960) JLJ 558 : (1960) 5 MPLJ 555
Income Tax Act, 1922 — Section 18(3B), 43