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Madhya Pradesh High Court judgments

49,605 judgments · page 2,281 of 2,481

High Courts26 Apr 1968

Ganga Devi Vs N.H. Ojha and Co.

Madhya Pradesh High Court · (1968) ACJ 261 : (1973) ILR (MP) 1127 : (1968) JLJ 807 : (1968) 2 LLJ 790 : (1968) 13 MPLJ 549 : (1968) MPLJ 549

Employees Compensation Act, 1923 — Section 2, 27General Clauses Act, 1897 — Section 3Hindu Adoptions and Maintenance Act, 1956 — Section 10, 12
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High Courts22 Apr 1968Dismissed

Piarelal Vs Bhagwati Prasad

Madhya Pradesh High Court · (1969) JLJ 664

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 43
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High Courts20 Apr 1968Allowed

Kumari Ramlali Vs Mst. Bhagunti Bai and Others

Madhya Pradesh High Court · AIR 1968 MP 247 : (1978) ILR (MP) 279 : (1968) JLJ 706 : (1968) 13 MPLJ 672 : (1968) MPLJ 672

Hindu Succession Act, 1956 — Section 14, 4(2)Madhya Pradesh Land Revenue Code, 1954 — Section 151
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High Courts19 Apr 1968Allowed

Hariprasad Lal Chand Vs Nanoo Khan Hussain Bux

Madhya Pradesh High Court · AIR 1968 MP 234 : (1968) CriLJ 1435 : (1978) ILR (MP) 139 : (1968) 13 MPLJ 590 : (1968) MPLJ 590

Criminal Procedure Code, 1898 (CrPC) — Section 535Penal Code, 1860 (IPC) — Section 482Trade and Merchandise Marks Act, 1958 — Section 77, 78
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High Courts12 Apr 1968Dismissed

Ali Hussain Vs Pessumal

Madhya Pradesh High Court · (1973) ILR (MP) 1081 : (1971) JLJ 94 : (1971) MPLJ 219

Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 80
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High Courts09 Apr 1968Allowed

Hariprasad Vs Nanoo Khan

Madhya Pradesh High Court · (1968) JLJ 825

Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 482, 483, 486
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