High Courts14 Aug 1968Allowed
Additional Assistant Commissioner, Sales Tax, Indore Vs Jagmohandas Vijay Kumar
Madhya Pradesh High Court · (1970) JLJ 371 : (1970) MPLJ 573
Madhya Bharat Sales Tax Act, 1950 — Section 8(1)(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,279 of 2,481
High Courts14 Aug 1968Dismissed
Sagar Motor Transport Karmchari Union, Sagar Vs Amar Kamgar Passenger Transport Co. Co-operative Society, Sagar, M.P. and Another
Madhya Pradesh High Court · AIR 1969 MP 46 : (1969) 18 FLR 27 : (1972) ILR (MP) 989 : (1968) JLJ 1068 : (1969) 1 LLJ 708 : (1968) 13 MPLJ 837 : (1968) MPLJ 837
Constitution of India, 1950 — Article 254(2)Industrial Disputes Act, 1947 — Section 10(1)Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts12 Aug 1968Dismissed
State of Madhya Pradesh and another Vs Mst. Somti and another
Madhya Pradesh High Court · (1971) JLJ 98 : (1971) MPLJ 235
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts08 Aug 1968Dismissed
Gayaram and others Vs Shanti Kunwar and another
Madhya Pradesh High Court · (1971) JLJ 197
Penal Code, 1860 (IPC) — Section 120B, 500
High Courts08 Aug 1968
The State of Madhya Pradesh Vs K.K. Shivhare
Madhya Pradesh High Court · (1968) CriLJ 1373 : (1969) MPLJ 34
Penal Code, 1860 (IPC) — Section 417, 463, 468, 471
High Courts07 Aug 1968Dismissed
B.S. Birthare Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1969 MP 60 : (1972) ILR (MP) 902 : (1968) JLJ 1054 : (1970) 1 LLJ 140 : (1968) 13 MPLJ 757 : (1968) MPLJ 757
Constitution of India, 1950 — Article 311, 311(2), 313Fundamental Rules — Rule 14, 14A, 9(13)
High Courts30 Jul 1968Allowed
Madhya Pradesh State Road Transport Corporation, Jabalpur Vs Jahiram and Another
Madhya Pradesh High Court · AIR 1969 MP 89 : (1971) ILR (MP) 329 : (1969) JLJ 274 : (1968) 13 MPLJ 828
Motor Vehicles Act, 1939 — Section 110A, 110F, 96(2), 96(6)
High Courts30 Jul 1968
Jagdish Mitra Sharma Vs Jiyajee Rao Cotton Mills Ltd. and Others
Madhya Pradesh High Court · (1972) ILR (MP) 890 : (1969) JLJ 219 : (1970) 1 LLJ 129 : (1968) 13 MPLJ 760
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 1968
Farooki (A.R.) Vs Industrial Court
Madhya Pradesh High Court · (1972) ILR (MP) 720 : (1968) JLJ 1015 : (1969) 1 LLJ 704 : (1968) 13 MPLJ 737
Constitution of India, 1950 — Article 226, 227Trade Unions Act, 1926 — Section 11
High Courts24 Jul 1968Allowed
Chuharmal Issardas and Others Vs Haji Wali Mohammed and Others
Madhya Pradesh High Court · (1968) ACJ 391 : (1971) ILR (MP) 130 : (1968) JLJ 1013
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts24 Jul 1968
Sheo Kumar Tiwari Vs Janapada Sabha and Others
Madhya Pradesh High Court · (1972) ILR (MP) 447 : (1968) JLJ 1059 : (1970) 1 LLJ 534 : (1968) 13 MPLJ 754 : (1968) MPLJ 754
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts24 Jul 1968Allowed
Chuharmal Issardas and others Vs Haji Wali Mohammed and others
Madhya Pradesh High Court · (1968) MPLJ 780
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts23 Jul 1968Dismissed
Messrs Rewa Coalfields Ltd. Vs Chainoo
Madhya Pradesh High Court · (1971) ILR (MP) 322 : (1971) JLJ 169 : (1971) MPLJ 311
Workmens Compensation Act, 1923 — Section 10, 11, 20, 28, 3
High Courts22 Jul 1968Allowed
Smt. Gayatri Devi and others Vs Smt. Vidya Devi
Madhya Pradesh High Court · (1971) JLJ 87 : (1971) MPLJ 246
High Courts20 Jul 1968
Shiva Nand Jha (Dr.) Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1968) JLJ 1083 : (1970) 1 LLJ 530 : (1968) 13 MPLJ 811
Constitution of India, 1950 — Article 226
High Courts20 Jul 1968Dismissed
State of M.P. Vs Narayan Singh
Madhya Pradesh High Court · (1971) JLJ 803 : (1971) MPLJ 781
Criminal Procedure Code, 1898 (CrPC) — Section 523Madhya Pradesh Excise Act, 1915 — Section 48
High Courts18 Jul 1968Dismissed
Bhilai Hindi Primary School Teachers Association, Bhilai and Another Vs General Manager, Hindustan Steel Ltd., Bhilai Steel Project, Bhilai and Others
Madhya Pradesh High Court · AIR 1969 MP 43 : (1968) JLJ 1016 : (1969) 1 LLJ 711 : (1968) 13 MPLJ 753 : (1968) MPLJ 753
Constitution of India, 1950 — Article 14, 16
High Courts17 Jul 1968Dismissed
Madhya Pradesh Electricity Board, Jabalpur Vs M.P. Vidyut Karmachari Sangh, Jabalpur and others
Madhya Pradesh High Court · (1972) ILR (MP) 439 : (1968) JLJ 1078 : (1968) MPLJ 772
Constitution of India, 1950 — Article 16, 226, 227Electricity (Supply) Act, 1948 — Section 79(c)
High Courts16 Jul 1968Dismissed
Central India Electric Supply Co. Ltd. Vs Presiding Officer, District Labour Court and Others
Madhya Pradesh High Court · AIR 1969 MP 196 : (1969) 18 FLR 22 : (1972) ILR (MP) 431 : (1968) JLJ 1095 : (1969) 1 LLJ 840 : (1968) 13 MPLJ 798
Industrial Disputes Act, 1947 — Section 25F, 25FF, 25FFF(1), 33C(1), 33C(2)Madhya Pradesh Industrial Disputes Rules, 1957 — Rule 62
High Courts15 Jul 1968
Meghraj Vs Balaji
Madhya Pradesh High Court · (1971) JLJ 85
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47