High Courts22 Apr 1970Allowed
Tikam Chand Lunia Vs Rahim Khan Ishak Khan and Others
Madhya Pradesh High Court · AIR 1971 MP 23 : (1974) ILR (MP) 298 : (1970) JLJ 849 : (1970) 15 MPLJ 761 : (1970) MPLJ 761
Partition Act, 1893 — Section 4
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,265 of 2,481
High Courts21 Apr 1970Allowed
The Municipal Council, Raigarh Vs Pahawa Trading Co., Raigarh and Others
Madhya Pradesh High Court · AIR 1971 MP 78 : (1975) ILR (MP) 833 : (1970) JLJ 769 : (1970) 15 MPLJ 529 : (1970) MPLJ 529
Central Provinces and Berar Municipalities Act, 1922 — Section 66(2)
High Courts21 Apr 1970
Commissioner of Sales Tax Vs Prakash General Stores
Madhya Pradesh High Court · (1970) JLJ 984 : (1970) 15 MPLJ 701 : (1970) MPLJ 701 : (1970) 26 STC 539
Madhya Pradesh General Sales Tax Act, 1958 — Section 18(4)(d), 43(1)
High Courts21 Apr 1970Dismissed
Northern India Insurance Co., Indore Vs Commissioner for Workmen's Compensation, Indore and others
Madhya Pradesh High Court · (1973) 18 MPLJ 548
Motor Vehicles Act, 1988 — Section 96Workmens Compensation Act, 1923 — Section 30
High Courts20 Apr 1970Allowed
Brijkishore Vs Kishore Singh and another
Madhya Pradesh High Court · (1972) JLJ 478
Civil Procedure Code, 1908 (CPC) — Section 122, 47, 64Limitation Act, 1963 — Section 14, 5
High Courts17 Apr 1970
Commissioner of Sales Tax Vs New Bhopal Textile Limited
Madhya Pradesh High Court · (1970) 15 MPLJ 607 : (1970) MPLJ 607 : (1970) 26 STC 306
Central Sales Tax Act, 1956 — Section 8
High Courts14 Apr 1970
Lalman Shivnath and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1971) CriLJ 176 : (1973) ILR (MP) 519 : (1970) JLJ 610 : (1970) 15 MPLJ 512 : (1970) MPLJ 87
Penal Code, 1860 (IPC) — Section 302, 323, 34, 441
High Courts08 Apr 1970Allowed
Panchoo Vs Moorat Singh
Madhya Pradesh High Court · (1972) JLJ 459
Contract Act, 1872 — Section 23Madhya Pradesh Land Revenue Code, 1959 — Section 163(4)(b)Specific Relief Act, 1963 — Section 20(4)
High Courts08 Apr 1970Allowed
Panchhoo Vs Moorat Singh
Madhya Pradesh High Court · (1972) MPLJ 759
Contract Act, 1872 — Section 23Madhya Pradesh Land Revenue Code, 1959 — Section 165(4)(b)Transfer of Property Act, 1882 — Section 53A
High Courts03 Apr 1970Allowed
Birdichand Vs Lakhmichand
Madhya Pradesh High Court · (1971) JLJ 1007 : (1971) MPLJ 1006
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11
High Courts03 Apr 1970
Bhaiyalal Girdharilal Shrivastava Vs Tikaram Udaichand Jain
Madhya Pradesh High Court · AIR 1970 MP 237 : (1970) JLJ 858 : (1970) 15 MPLJ 622
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts01 Apr 1970
Commissioner of Income Tax Vs Kamla Oil Mills
Madhya Pradesh High Court · (1970) 78 ITR 272 : (1971) JLJ 584 : (1970) 15 MPLJ 559 : (1970) MPLJ 559
Income Tax Act, 1922 — Section 22(2A), 23(2), 23(3), 24
High Courts31 Mar 1970Dismissed
Jeewanlal Chhotelal and others Vs Kumari Shanta Pathak and others
Madhya Pradesh High Court · (1977) ILR (MP) 606 : (1972) MPLJ 635
Madhya Pradesh Municipalities Act, 1961 — Section 19(1)(b), 20, 26(2)
High Courts31 Mar 1970
Pram Dutt Ahuja Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1978) ILR (MP) 197 : (1970) 78 ITR 530 : (1970) JLJ 760 : (1970) 15 MPLJ 533
Income Tax Act, 1922 — Section 16(3)
High Courts31 Mar 1970
Commissioner of Income Tax Vs Seth Kirodimal Charity Trust
Madhya Pradesh High Court · (1978) ILR (MP) 93 : (1971) 82 ITR 670 : (1970) JLJ 960 : (1970) 15 MPLJ 688 : (1970) MPLJ 688
Income Tax Act, 1922 — Section 4(3)
High Courts31 Mar 1970Dismissed
Jeewanlal and others Vs Shanta Pathak
Madhya Pradesh High Court · (1972) JLJ 474
Madhya Pradesh Municipalities Act, 1961 — Section 19(1)(b), 20, 26(2)
High Courts30 Mar 1970
Commissioner of Income Tax Vs Navnitlal M. Mehta
Madhya Pradesh High Court · (1977) ILR (MP) 1032 : (1970) 77 ITR 990 : (1971) JLJ 594 : (1970) 15 MPLJ 578 : (1970) MPLJ 573
Income Tax Act, 1922 — Section 28(1)
High Courts30 Mar 1970
Smt. Krishnabai Babulal Mishra Vs Smt. Laxmibai
Madhya Pradesh High Court · AIR 1970 MP 280 : (1972) ILR (MP) 563 : (1970) JLJ 707 : (1970) 15 MPLJ 674 : (1970) MPLJ 674
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13(6)
High Courts30 Mar 1970Dismissed
The Commissioner of Income Tax, M.P. Vs Surajlal Mannalal
Madhya Pradesh High Court · AIR 1971 MP 29 : (1977) ILR (MP) 1214 : (1971) 81 ITR 495 : (1970) JLJ 835 : (1970) 15 MPLJ 699 : (1970) MPLJ 699
Income Tax Act, 1922 — Section 28(1)
High Courts29 Mar 1970
V. S. MALHOTRA Vs COMMISSIONER OF Income Tax, M. P.
Madhya Pradesh High Court · (1971) 81 ITR 771
Income Tax Act, 1961 — Section 271, 274, 297