High Courts24 Jul 1970Allowed
Bhairon Singh Vishwakarma Vs Civil Surgeon, Narsimhapur and others
Madhya Pradesh High Court · (1976) ILR (MP) 7 : (1970) JLJ 847 : (1970) MPLJ 756
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,264 of 2,481
High Courts23 Jul 1970Allowed
Rani Hemant Kumar iji Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (1974) ACJ 284 : (1973) ILR (MP) 336 : (1974) JLJ 608
Central Motor Vehicles Rules, 1989 — Rule 6, 7Motor Vehicles Act, 1988 — Section 110A, 77, 78
High Courts23 Jul 1970Allowed
Rani Hemant Kumariji Vs New India Assurance Co. Ltd., and others
Madhya Pradesh High Court · (1974) MPLJ 462
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jul 1970
Thagani Bai (Accused) Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1974) ILR (MP) 506 : (1972) MPLJ 607
Penal Code, 1860 (IPC) — Section 300, 302
High Courts23 Jul 1970
Thagani Bai Vs State of M.P.
Madhya Pradesh High Court · (1972) JLJ 604
Penal Code, 1860 (IPC) — Section 300, 302
High Courts22 Jul 1970
Pannalal Umesh Kumar Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1971) JLJ 269 : (1970) 15 MPLJ 791 : (1970) MPLJ 791 : (1971) 27 STC 199
Central Sales Tax Act, 1956 — Section 10, 10A, 9
High Courts22 Jul 1970Dismissed
Madhya Pradesh, State Road Transport Corporation, Bairagarh Vs Industrial Court, Madhya Pradesh, Indore and Others
Madhya Pradesh High Court · AIR 1971 MP 54 : (1975) ILR (MP) 998 : (1970) JLJ 1032 : (1971) 1 LLJ 447 : (1970) 15 MPLJ 897
Payment of Wages Act, 1936 — Section 2, 20, 23, 6
High Courts21 Jul 1970Dismissed
Ramjilal and another Vs Board of Revenue, M.P. and another
Madhya Pradesh High Court · (1970) JLJ 922 : (1971) MPLJ 194
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 77(3)
High Courts18 Jul 1970Dismissed
Ramchandra Vs Jawaharlal Nehru Krishi Vishwa Vidyalaya and others
Madhya Pradesh High Court · (1975) ILR (MP) 987 : (1970) JLJ 965 : (1970) MPLJ 748
Constitution of India, 1950 — Article 226, 227Madhya Pradesh General Clauses Act, 1957 — Section 16
High Courts08 Jul 1970Dismissed
Ganpat Lal Sharma Vs Surya Prasad and others
Madhya Pradesh High Court · (1972) JLJ 658
Madhya Pradesh Municipalities Act, 1961 — Section 20, 26(2)
High Courts08 Jul 1970Dismissed
Ganpatlal Sharma Vs Surya Prasad and others
Madhya Pradesh High Court · (1977) ILR (MP) 1119 : (1972) MPLJ 743
Madhya Pradesh Municipalities Act, 1961 — Section 20, 26(2)
High Courts02 May 1970Allowed
Manji Bhimji Parmar Vs The Assistant Sales Tax Officer and Others
Madhya Pradesh High Court · (1975) ILR (MP) 982 : (1970) JLJ 981 : (1970) 15 MPLJ 697 : (1970) MPLJ 697 : (1971) 27 STC 321
Madhya Pradesh General Sales Tax Act, 1958 — Section 7
High Courts01 May 1970Allowed
M/s. Haji Al Mohammad and Sons, Panna Vs Holaram
Madhya Pradesh High Court · (1976) ILR (MP) 707 : (1972) MPLJ 25
Registration Act, 1908 — Section 17, 49Specific Relief Act, 1963 — Section 27ATransfer of Property Act, 1882 — Section 106, 107, 53A
High Courts01 May 1970Allowed
Junior Labour, Inspector (Central), Jabalpur and Inspector under the Payment of Wages Act Vs The Authority Under The Payment Of Wages Act, Presiding Officer, Labour Court No. 2, Jabalpur and others
Madhya Pradesh High Court · (1975) ILR (MP) 978 : (1970) JLJ 716 : (1970) MPLJ 610
Payment of Bonus Act, 1965 — Section 21, 22
High Courts01 May 1970Allowed
Haji Ali Mohammad and Sons and another Vs Holaram
Madhya Pradesh High Court · (1972) JLJ 25
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 106, 107, 49, 53, 53A
High Courts28 Apr 1970Dismissed
Northern India Insurance Co. Branch Indore Vs Commissioner for Workmens Compensation and Others
Madhya Pradesh High Court · (1973) ACJ 428 : (1973) JLJ 806
Motor Vehicles Act, 1988 — Section 96, 96(2)Workmens Compensation Act, 1923 — Section 30
High Courts28 Apr 1970
Commissioner of Sales Tax Vs Hindustan Steel Limited, Bhilai Steel Project
Madhya Pradesh High Court · (1971) JLJ 77 : (1971) MPLJ 54 : (1971) 27 STC 478
Central Provinces and Berar Sales Tax Act, 1947 — Section 4
High Courts27 Apr 1970Allowed
S.P. Srivastava now known as S. Prasanna Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1971 MP 20 : (1975) ILR (MP) 969 : (1971) JLJ 605 : (1972) 1 LLJ 50 : (1970) 15 MPLJ 593 : (1970) MPLJ 593
Civil Service Regulations — Rule 441Constitution of India, 1950 — Article 310 , 311
High Courts27 Apr 1970Dismissed
Ramswaroop Agarwal Vs M/s. Polson limited, Bombay and others
Madhya Pradesh High Court · (1972) MPLJ 1053
Contract Act, 1872 — Section 49, 8
High Courts27 Apr 1970Dismissed
Ramswaroop Agrawal Vs Poison Ltd. and others
Madhya Pradesh High Court · (1973) JLJ 1056
Contract Act, 1872 — Section 49, 8