High Courts16 Jan 1963
State of Madhya Pradesh Vs N.K. Shrivastawa and Another
Madhya Pradesh High Court · (1964) CriLJ 103 : (1963) JLJ 412
Factories Act, 1948 — Section 117, 28, 59, 81, 92
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,248 of 2,382
High Courts15 Jan 1963Allowed
S.N. Sundersen and Co. Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1963 MP 213 : (1963) JLJ 294
Constitution of India, 1950 — Article 246Madhya Pradesh Land Revenue Code, 1959 — Section 247, 247(4)Mineral Concession Rules, 1949 — Rule 41(1)
High Courts15 Jan 1963Dismissed
Gulabchand Gupta Vs The Hitkarini Sabha and Others
Madhya Pradesh High Court · AIR 1963 MP 270 : (1964) ILR (MP) 524 : (1963) JLJ 431 : (1963) MPLJ 293
Constitution of India, 1950 — Article 226
High Courts14 Jan 1963Dismissed
Ulfatrai Vs Jagannath
Madhya Pradesh High Court · (1963) JLJ 144
Provincial Insolvency Act, 1920 — Section 44(2)
High Courts14 Jan 1963Dismissed
Ulfatrai Maniram Vaishya Vs Proprietors of Firm Ramcharanlal Shrikrishnalal and Others
Madhya Pradesh High Court · AIR 1963 MP 228 : (1963) MPLJ 884
Provincial Insolvency Act, 1920 — Section 11, 36, 44(2)
High Courts10 Jan 1963Dismissed
Madanlal Chhotelal and Others Vs Ramprakash Ghasiram
Madhya Pradesh High Court · AIR 1963 MP 329 : (1961) ILR (MP) 744 : (1963) JLJ 905 : (1963) MPLJ 553
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, Order 38 Rule 9
High Courts09 Jan 1963Dismissed
Seth Fida Hussain Vs Fazal Hussain and Others
Madhya Pradesh High Court · AIR 1963 MP 232 : (1964) ILR (MP) 623 : (1963) JLJ 282 : (1963) MPLJ 243
Arbitration Act, 1940 — Section 21Evidence Act, 1872 — Section 116
High Courts08 Jan 1963
Deviden Chenaji Vs Mankibai Devideen
Madhya Pradesh High Court · (1966) CriLJ 1089 : (1966) ILR (MP) 828 : (1966) JLJ 229 : (1966) 11 MPLJ 831
Limitation Act, 1963 — Section 15
High Courts04 Jan 1963Dismissed
Ramchandra Laxmichand Vs Municipal Council, Satna
Madhya Pradesh High Court · (1963) JLJ 276
Madhya Pradesh Municipalities Act, 1961 — Section 164
High Courts02 Jan 1963Allowed
Commissioner of Sales Tax Vs Ram Dulare Balkishan and Bros.
Madhya Pradesh High Court · (1963) JLJ 287 : (1963) MPLJ 256 : (1963) 14 STC 202
Central Provinces and Berar Sales Tax Act, 1947 — Section 2(c)
High Courts22 Dec 1962Dismissed
Bhuneshwar Prasad Vs Dropta Bai
Madhya Pradesh High Court · AIR 1963 MP 259 : (1963) ILR (MP) 554 : (1963) JLJ 474 : (1963) MPLJ 346
Hindu Marriage Act, 1955 — Section 24, 28
High Courts21 Dec 1962Allowed
Bhagwandas Vs Municipal Committee Damoh
Madhya Pradesh High Court · (1964) JLJ 713
Central Provinces and Berar Municipalities Act, 1922 — Section 25(1), 25(6)
High Courts21 Dec 1962Allowed
Purshattam Narayan Vs Sugan Chand Pannalal and Others
Madhya Pradesh High Court · AIR 1964 MP 27 : (1963) JLJ 363 : (1963) MPLJ 678
Limitation Act, 1908 — Section 12(2)
High Courts21 Dec 1962
Commissioner of Sales Tax Vs Laddumal Jangilal of Daulatganj
Madhya Pradesh High Court · (1964) ILR (MP) 824 : (1964) ILR (MP) 40 : (1965) JLJ 193 : (1963) MPLJ 198 : (1964) 15 STC 54
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts19 Dec 1962Dismissed
Nagar Palika, Sabalgarh Vs Laxminarayan Ramparshad Vaishya of Sabalgarh
Madhya Pradesh High Court · (1966) ILR (MP) 735 : (1968) JLJ 755 : (1968) MPLJ 808
Gwalior State Municipalities Act, 1993 — Section 52(j)
High Courts19 Dec 1962Dismissed
Baburam Vs M/s Roshanlal Shri-krishnadas
Madhya Pradesh High Court · (1963) JLJ 656
Sugar and Gur (Futures and Options) (Prohibition) Order, 1949 — Clause 3
High Courts13 Dec 1962Allowed
Shewaram and Sons Vs Indore Municipal Corporation
Madhya Pradesh High Court · (1963) JLJ 229
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 132(1), 133, 3(2), 427
High Courts11 Dec 1962
Sunderlal Vs State
Madhya Pradesh High Court · (1963) JLJ 271
Central Provinces and Berar General Clauses Act, 1914 — Section 20Central Provinces and Berar Local Government Act, 1948 — Section 16(1)
High Courts08 Dec 1962Allowed
Tirjugi Vs Badlu Prasad
Madhya Pradesh High Court · (1963) JLJ 33
Civil Procedure Code, 1908 (CPC) — Section 60(h)
High Courts05 Dec 1962Dismissed
Sukhdeo Chunnilal Vs Gendalal Salukchand and Others
Madhya Pradesh High Court · AIR 1965 MP 24 : (1965) ILR (MP) 516 : (1965) JLJ 167 : (1965) 10 MPLJ 102 : (1965) MPLJ 102
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12, Order 41 Rule 12Provincial Small Cause Courts Act, 1887 — Section 25