COURT ARCHIVE

Madhya Pradesh High Court judgments

47,634 judgments · page 2,247 of 2,382

High Courts11 Feb 1963Allowed

Madhya Pradesh State Road Transport Corporation Vs State Transport Appellate Authority and Another

Madhya Pradesh High Court · AIR 1965 MP 286 : (1957) ILR (MP) 434 : (1964) JLJ 637 : (1965) 10 MPLJ 41 : (1964) MPLJ 29

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48(1)

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High Courts08 Feb 1963Allowed

Gokul Prasad Vs Board of Revenue

Madhya Pradesh High Court · (1964) JLJ 671

Constitution of India, 1950 — Article 226, 227

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High Courts08 Feb 1963Allowed

Gokul Prasad Bharat and Others Vs Board of Revenue and Others

Madhya Pradesh High Court · AIR 1965 MP 38 : (1964) ILR (MP) 680

Co-operative Societies Act, 1912 — Section 42D, 42D(1)

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High Courts08 Feb 1963Dismissed

Rajmal Vs Superintendent, Central Excise and Another

Madhya Pradesh High Court · AIR 1967 MP 20 : (1967) CriLJ 76 : (1966) ILR (MP) 718

Defence of India Rules, 1962 — Rule 126D, 126F, 126I

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High Courts08 Feb 1963Dismissed

Rajmal Vs Superintendent, Central Excise and another

Madhya Pradesh High Court · (1966) JLJ 798

Constitution of India, 1950 — Article 226

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High Courts07 Feb 1963Dismissed

Badri Prasad Vs Tirjuji

Madhya Pradesh High Court · (1965) JLJ 178

Civil Procedure Code, 1908 (CPC) — Section 60(1)(g), 60(1)(h)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(b)(ii)

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High Courts07 Feb 1963Dismissed

Badlu Prasad Vs Tirjuji Sitaram

Madhya Pradesh High Court · AIR 1965 MP 42 : (1965) ILR (MP) 597 : (1965) 2 LLJ 666 : (1965) 10 MPLJ 276

Civil Procedure Code, 1908 (CPC) — Section 60(1)

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High Courts07 Feb 1963

Commissioner Sales Tax Vs Gulabchand

Madhya Pradesh High Court · (1963) JLJ 468

Central Provinces and Berar Sales Tax Act, 1947 — Section 10(3), 16

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High Courts06 Feb 1963Dismissed

Madanlal Kothari Vs The Bank of Maharashtra and Another

Madhya Pradesh High Court · AIR 1964 MP 262 : (1964) MPLJ 111

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 4, 96

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High Courts06 Feb 1963Dismissed

Madanlal Kothari Vs Bank of Maharashtra

Madhya Pradesh High Court · (1964) JLJ 495

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 4Madhya Bharat Accommodation Control Act, 1955 — Section 4(1)(f)

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High Courts30 Jan 1963Dismissed

Laxman Singh Chandra Singh Vs Kesharbai Laxman Singh

Madhya Pradesh High Court · AIR 1966 MP 166 : (1966) ILR (MP) 115 : (1965) JLJ 710 : (1965) 10 MPLJ 702 : (1965) MPLJ 702

Hindu Marriage Act, 1955 — Section 19, 3, 9Madhya Pradesh Civil Courts Act, 1958 — Section 3, 7

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High Courts29 Jan 1963Allowed

Pannalal Vs State

Madhya Pradesh High Court · (1963) JLJ 492

Arbitration Act, 1940 — Section 39

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High Courts28 Jan 1963

Ramkaran Vs Munshi

Madhya Pradesh High Court · (1966) JLJ 500

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6Madhya Pradesh Civil Courts Act, 1958 — Section 27

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High Courts28 Jan 1963

Ramkaran Vs Shankarrao

Madhya Pradesh High Court · (1966) JLJ 500

Madhya Pradesh Civil Courts Act, 1958 — Section 27

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High Courts24 Jan 1963Dismissed

Khanderao Vs Ganpatrao

Madhya Pradesh High Court · (1963) JLJ 358

Madhya Bharat Ryotwari Sub-lessee Protection Act, 1955 — Section 4

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High Courts23 Jan 1963Dismissed

Municipal Committee, Khurai and others Vs State of M.P. and others

Madhya Pradesh High Court · (1964) JLJ 569 : (1965) MPLJ 45

Madhya Pradesh Agricultural Produce Markets Act, 1960 — Section 3(1), 3(3)

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High Courts23 Jan 1963Dismissed

Bachawan Bai Vs Ramkalibai

Madhya Pradesh High Court · AIR 1966 MP 251 : (1966) ILR (MP) 782 : (1966) JLJ 227 : (1967) 2 LLJ 656

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5, 6Succession Act, 1925 — Section 2(4)

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High Courts22 Jan 1963Allowed

Nathani Brothers Vs Sales Tax Commissioner

Madhya Pradesh High Court · (1963) 14 STC 307

Central Provinces and Berar Sales Tax Act, 1947 — Section 22B

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High Courts19 Jan 1963Allowed

Naraindas Lalchand Vs Income Tax Officer

Madhya Pradesh High Court · AIR 1963 MP 247 : (1964) ILR (MP) 538 : (1963) 49 ITR 768 : (1963) JLJ 543 : (1963) MPLJ 353

Income Tax Act, 1922 — Section 35, 35(1), 35(5)

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High Courts19 Jan 1963

Commissioner of Sales Tax Vs Shri Amarjeet Singh

Madhya Pradesh High Court · (1963) 14 STC 501

Penal Code, 1860 (IPC) — Section 21

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