High Courts22 Oct 1971Allowed
Baboo Narayanlal Vs Manoharlal
Madhya Pradesh High Court · AIR 1973 MP 143 : (1972) 17 MPLJ 907 : (1972) MPLJ 907
Easements Act, 1882 — Section 27
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,173 of 2,382
High Courts22 Oct 1971Allowed
Narainlal (Babu) Vs Manoharlal
Madhya Pradesh High Court · (1972) JLJ 924
Easements Act, 1882 — Section 27
High Courts22 Oct 1971Dismissed
Bhutnath and others Vs Toranbai
Madhya Pradesh High Court · (1972) JLJ 907
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts22 Oct 1971Dismissed
Chandradatta and others Vs Sanat Kumar and others
Madhya Pradesh High Court · (1972) JLJ 917
Civil Procedure Code, 1908 (CPC) — Section 47Hindu Succession Act, 1956 — Section 30, 6
High Courts22 Oct 1971Dismissed
Chandradatta Shankardatta and Others Vs Sanat Kumar Laxman Prasad and Others
Madhya Pradesh High Court · AIR 1973 MP 169 : (1973) 18 MPLJ 7
Civil Procedure Code, 1908 (CPC) — Section 47Hindu Succession Act, 1956 — Section 30, 6
High Courts14 Oct 1971Allowed
Poonamchand and others Vs Basantilal and others
Madhya Pradesh High Court · (1977) ILR (MP) 129 : (1975) JLJ 10
Limitation Act, 1963 — Section 12, 14
High Courts14 Oct 1971Dismissed
Vrajlal Manilal and Company Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1972) JLJ 539 : (1973) 30 STC 291
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 4Central Sales Tax Act, 1956 — Section 14, 15, 9Constitution of India, 1950 — Article 14, 254, 269, 286, 301
High Courts13 Oct 1971
Kalekhan Mohd. Hanif Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1972) 86 ITR 196 : (1972) JLJ 163 : (1972) 17 MPLJ 244 : (1972) MPLJ 244
Income Tax Act, 1922 — Section 23(5), 3, 35(5)
High Courts11 Oct 1971
Navalkishore Narayan Bhargava Vs Madhya Pradesh Road Transport Corporation Indore and another
Madhya Pradesh High Court · (1971) 10 MP CK 0023
Civil Procedure Code, 1908 (CPC) — Section 115, 66Constitution of India, 1950 — Article 226, 227
High Courts24 Sept 1971
Ram Singh Vs Shankarlal
Madhya Pradesh High Court · AIR 1974 MP 90 : (1974) ILR (MP) 727
Madhya Pradesh Land Revenue Code, 1959 — Section 165(7), 2(1)
High Courts23 Sept 1971Dismissed
Jagannath and another Vs Manaklal Dugad
Madhya Pradesh High Court · (1972) JLJ 927
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Sept 1971Dismissed
Jagannath and another Vs Nanaklal
Madhya Pradesh High Court · (1972) MPLJ 981
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Sept 1971
Dhaniram and another Vs State of M.P.
Madhya Pradesh High Court · (1972) JLJ 889
Penal Code, 1860 (IPC) — Section 100, 302, 304, 34, 362
High Courts17 Sept 1971
Dhaniram and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1975) ILR (MP) 152 : (1972) MPLJ 1011
Penal Code, 1860 (IPC) — Section 100, 302, 304II, 34, 362
High Courts14 Sept 1971Partly Allowed
Madhya Pradesh Electricity Board, Jabalpur Vs The Central India Electric Supply Co. Ltd.
Madhya Pradesh High Court · AIR 1972 MP 47 : (1972) JLJ 41 : (1972) 17 MPLJ 199 : (1972) MPLJ 199
Arbitration Act, 1940 — Section 13, 17, 29Electricity Act, 1910 — Section 12, 36, 37, 6(1), 7
High Courts13 Sept 1971Dismissed
Prabhudayal Vs Smt. Savitri Devi and another
Madhya Pradesh High Court · (1972) MPLJ 904
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(n)
High Courts13 Sept 1971Dismissed
Prabhudayal Vs Savitri Bai and another
Madhya Pradesh High Court · (1972) JLJ 897
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(n)
High Courts09 Sept 1971Dismissed
Kasturchand Vs Sire Kunwar
Madhya Pradesh High Court · (1972) JLJ 895
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10(4), 2(i), 7
High Courts09 Sept 1971Dismissed
Kasturchand Vs Sirekunwar
Madhya Pradesh High Court · (1978) ILR (MP) 188 : (1972) MPLJ 903
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10(4), 2(1), 7
High Courts07 Sept 1971Allowed
Choudhari Udaychand Vs Seth Dharamchand
Madhya Pradesh High Court · (1972) MPLJ 919