COURT ARCHIVE

Madhya Pradesh High Court judgments

47,634 judgments · page 2,172 of 2,382

High Courts12 Nov 1971

Commissioner of Income Tax Vs Vrajlal Manilal and Company

Madhya Pradesh High Court · (1972) 86 ITR 799 : (1972) JLJ 414 : (1972) 17 MPLJ 373 : (1972) MPLJ 373

Income Tax Act, 1922 — Section 28, 28(1)Income Tax Act, 1961 — Section 271(1)

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High Courts11 Nov 1971

Commissioner of Sales Tax Vs Imphalsha Manufacturing Co.

Madhya Pradesh High Court · (1973) JLJ 1048 : (1973) 18 MPLJ 1055 : (1974) 33 STC 263

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts10 Nov 1971Allowed

Associated Cement Companies Ltd. Bamangawan and Kymore Mines, Kymore Vs Shri G.C. Agarwala, Presiding Officer. Central Government Industrial Tribunal-cum-Labour Court, Jabalpur and another

Madhya Pradesh High Court · (1972) JLJ 157

Constitution of India, 1950 — Article 226

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High Courts10 Nov 1971Allowed

Associated Cement Companies Limited, Bamangawan and Kymore Mines, Kymore, M.P. Vs G.C. Agarwala, Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Jabalpur and another

Madhya Pradesh High Court · (1972) MPLJ 194

Constitution of India, 1950 — Article 226

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High Courts10 Nov 1971

Commissioner of Sales Tax Vs Imphalbs Manufacturing Co.

Madhya Pradesh High Court · (1972) JLJ 181 : (1972) 17 MPLJ 181 : (1972) MPLJ 181 : (1972) 29 STC 450

Central Sales Tax Act, 1956 — Section 15, 16, 4, 7, 8

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High Courts10 Nov 1971

Commissioner of Sales Tax Vs Hirji Nainsee and Co.

Madhya Pradesh High Court · (1972) JLJ 176 : (1972) 17 MPLJ 76 : (1972) MPLJ 76 : (1972) 29 STC 365

Central Sales Tax Act, 1956 — Section 14, 15, 8

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High Courts05 Nov 1971Dismissed

Iqbal Mohd. Khan and others (Party No. 2) Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1974) ILR (MP) 713 : (1973) JLJ 33 : (1973) 18 MPLJ 78

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts02 Nov 1971Allowed

Jagdish Narayan Nathulal Vs Ramkishan Badrilal Khandelwal and others

Madhya Pradesh High Court · (1971) 11 MP CK 0006

Hindu Succession Act, 1956 — Section 6

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High Courts29 Oct 1971Dismissed

Amirchand Vs Devidas and another

Madhya Pradesh High Court · (1972) JLJ 922

Transfer of Property Act, 1882 — Section 58(c)

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High Courts29 Oct 1971Dismissed

Amirchand Meghraj Vs Devidas Bhogaram and Another

Madhya Pradesh High Court · AIR 1973 MP 15 : (1972) 17 MPLJ 1000 : (1972) MPLJ 1000

Specific Relief Act, 1963 — Section 15Transfer of Property Act, 1882 — Section 5, 54, 58

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High Courts29 Oct 1971

Commissioner of Sales Tax Vs Bhagwandas Rikhiram

Madhya Pradesh High Court · (1972) JLJ 512 : (1972) 17 MPLJ 129 : (1972) MPLJ 129 : (1972) 29 STC 541

Central Sales Tax Act, 1956 — Section 2, 6, 8, 9

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High Courts27 Oct 1971Partly Allowed

Kalyan Singh Rathor and Others Vs The State of Madhya Pradesh and Another

Madhya Pradesh High Court · AIR 1972 MP 84 : (1972) JLJ 1 : (1972) 17 MPLJ 131 : (1972) MPLJ 131

Madhya Pradesh Panchayat Act, 1962 — Section 370

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High Courts27 Oct 1971

Patel Volkart Private Ltd. and Another Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1972) JLJ 217 : (1972) 17 MPLJ 221 : (1972) MPLJ 221 : (1972) 29 STC 515

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts27 Oct 1971

Prakash Electric Stores Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1972) JLJ 496 : (1972) 17 MPLJ 669 : (1972) MPLJ 669 : (1973) 30 STC 9

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts27 Oct 1971

Commissioner of Sales Tax Vs N.M. Dubash and Co.

Madhya Pradesh High Court · (1972) JLJ 427 : (1972) 17 MPLJ 529 : (1972) MPLJ 529 : (1973) 30 STC 118

Madhya Pradesh General Sales Tax Act, 1958 — Section 7(1)

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High Courts27 Oct 1971Dismissed

Omprakash Vs Kanhaiyalal and another

Madhya Pradesh High Court · (1973) JLJ 294

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25

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High Courts25 Oct 1971

Commissioner of Sales Tax Vs Dayarambal chand

Madhya Pradesh High Court · (1972) JLJ 894 : (1973) 31 STC 249

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts22 Oct 1971

JAIKISHAN GOPIDISHAN and SONS Vs COMMISSIONER OF Income Tax, M. P.

Madhya Pradesh High Court · (1972) 84 ITR 645

Income Tax Act, 1922 — Section 66(1)

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High Courts22 Oct 1971Dismissed

Bhutnath and Others Vs Mst. Toranbai

Madhya Pradesh High Court · AIR 1973 MP 157 : (1972) 17 MPLJ 1044 : (1972) MPLJ 1044

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Oaths Act, 1873 — Section 11

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High Courts22 Oct 1971

Jaikishan Gopikishan and Sons Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1972) JLJ 487 : (1972) 17 MPLJ 170 : (1972) MPLJ 170

Income Tax Act, 1922 — Section 30

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