COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 1,973 of 2,382

High Courts02 Feb 1988Dismissed

Pilani Investment and Industries Corporation Ltd. and Another Vs Union of India (UOI) and Others

Madhya Pradesh High Court · AIR 1988 MP 181 : (1989) ILR (MP) 630 : (1988) JLJ 251 : (1988) MPJR 106 : (1988) MPLJ 266

Constitution of India, 1950 — Article 14, 19(1), 21, 301, 301

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High Courts02 Feb 1988Dismissed

Kulbir Singh Vs Union of India and others

Madhya Pradesh High Court · (1988) MPLJ 301

Arbitration Act, 1940 — Section 14, 20Industries (Development and Regulation) Act, 1951 — Section 18A

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High Courts02 Feb 1988Allowed

Bharosilal and others Vs Mst. Shiladevi

Madhya Pradesh High Court · (1988) JLJ 712

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7

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High Courts01 Feb 1988Partly Allowed

Raghvendra Singh Choudhary Vs Smt. Seema Bai

Madhya Pradesh High Court · (1988) ILR (MP) 495 : (1988) MPLJ 450

Hindu Marriage Act, 1955 — Section 24

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High Courts01 Feb 1988Allowed

Raghvendra Singh Choudhary, Jabalpur Vs Seema Bai Choudhary

Madhya Pradesh High Court · (1988) MPJR 1 : (1988) MPLJ 450

Hindu Marriage Act, 1955 — Section 13, 24

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High Courts30 Jan 1988Allowed

Inder Singh Ahuja Vs Baldeo Singh Bhatia

Madhya Pradesh High Court · (1988) MPJR 87 : (1988) MPLJ 699

Madhya Pradesh Karadhan Vidhi (Sanshodhan) Adhiniyam, 1972 — Section 3A

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High Courts30 Jan 1988

Inder Singh Ahuja Vs Beldeo Singh Bhatia

Madhya Pradesh High Court · (1988) JLJ 558

Stamp Act, 1899 — Section 3

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High Courts30 Jan 1988

Neemabai Vs Arun Kumar and Others

Madhya Pradesh High Court · (1988) 2 ACC 88 : (1988) ACJ 526

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High Courts29 Jan 1988Allowed

State of Madhya Pradesh and another Vs Jaswantpuri and others

Madhya Pradesh High Court · (1988) MPLJ 712

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

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High Courts29 Jan 1988Allowed

State of Madhya Pradesh and Another Vs Jaswantpuri and Others

Madhya Pradesh High Court · AIR 1989 MP 115 : (1991) ILR (MP) 306 : (1989) JLJ 413 : (1988) MPLJ 712

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114

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High Courts29 Jan 1988Partly Allowed

Ravindra Roy and Others Vs Bhopal University and Others

Madhya Pradesh High Court · AIR 1988 MP 261 : (1988) MPLJ 333

Constitution of India, 1950 — Article 14Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 37, 52

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High Courts25 Jan 1988Allowed

Smt. Rajni Pachori Vs Kamlesh Pachori

Madhya Pradesh High Court · (1993) 1 MPJR 451

Hindu Marriage Act, 1955 — Section 23(2)

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High Courts22 Jan 1988Allowed

Preetpal Singh and others Vs Sate of M. P. and others

Madhya Pradesh High Court · (1988) JLJ 549

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

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High Courts21 Jan 1988Allowed

Ravindra Roy and others Vs The Bhopal University and others

Madhya Pradesh High Court · (1988) MPJR 29

Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 52Penal Code, 1860 (IPC) — Section 294, 332, 353

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High Courts21 Jan 1988

Mankunwarbai Vs Kusumlatabai and Another

Madhya Pradesh High Court · (1989) 1 ACC 487 : (1989) ACJ 86

Employees Compensation Act, 1923 — Section 2, 30

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High Courts21 Jan 1988Dismissed

Mahila Samiti Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1989) ILR (MP) 696 : (1988) JLJ 379 : (1993) 3 LLJ 468 : (1988) MPJR 89 : (1988) MPLJ 146

Industrial Disputes Act, 1947 — Section 2, 33(2)

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High Courts16 Jan 1988

MOHANLAL HARGOVINDDAS Vs COMMISSIONER OF Income Tax.

Madhya Pradesh High Court · (1988) 174 ITR 26

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High Courts16 Jan 1988

MALAIYA BROTHERS Vs COMMISSIONER OF Income Tax.

Madhya Pradesh High Court · (1988) 68 CTR 39 : (1988) 174 ITR 33

Income Tax Act, 1961 — Section 143, 147, 148, 154, 63

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High Courts15 Jan 1988

Madhya Pradesh State Road Transport Corporation Vs Sharad Nathooram Mahimkar

Madhya Pradesh High Court · (1988) 1 ACC 548

Motor Vehicles Act, 1939 — Section 110D

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High Courts15 Jan 1988Dismissed

Lalit Kumar Sharma Vs Smt, Kiran Bala Sharma @ Kirti Sharma

Madhya Pradesh High Court · (1993) 1 MPJR 237

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 229Hindu Marriage Act, 1955 — Section 13

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