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Madhya Pradesh High Court judgments

47,636 judgments · page 1,940 of 2,382

High Courts15 Sept 1989Allowed

Dwarika Vs Biso and Others

Madhya Pradesh High Court · (1990) 2 ACC 528 : AIR 1990 MP 258 : (1990) MPJR 663

Motor Vehicles Act, 1939 — Section 110B, 92A, 96, 96(4)
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High Courts14 Sept 1989

Salim @ Sallo Vs State

Madhya Pradesh High Court · (1989) MPJR 882

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
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High Courts14 Sept 1989

Salim Vs State of M.P.

Madhya Pradesh High Court · (1990) JLJ 600

Criminal Procedure Code, 1973 (CrPC) — Section 462, 69Penal Code, 1860 (IPC) — Section 302
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High Courts14 Sept 1989Allowed

Ram Kumar Vs Union of India (UOI)

Madhya Pradesh High Court · (1990) CriLJ 546

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 5Constitution of India, 1950 — Article 21, 22, 22(5), 22(6), 226Customs Act, 1962 — Section 108
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High Courts13 Sept 1989Dismissed

Raj Kumar and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (1990) ILR (MP) 130 : (1990) 35 MPLJ 289 : (1990) MPLJ 289

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 309, 482Penal Code, 1860 (IPC) — Section 34, 376
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