High Courts27 Sept 1989Allowed

National Airport Authority and Others Vs Vijaydutt

Madhya Pradesh High Court · AIR 1990 MP 326

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 — Section 52, 64Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 5
High Courts26 Sept 1989Allowed

Ramchandra Singh Jadon Vs Satya Prakash Gupta

Madhya Pradesh High Court · (1990) 35 MPLJ 405 : (1990) MPLJ 405

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 23 Rule 1(4)Madhya Pradesh Accommodation Control (Amendment) Act, 1983 — Section 12, 12(1)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23D(3)
High Courts19 Sept 1989

Raj Pack Well Ltd. Vs Union of India (UOI)

Madhya Pradesh High Court · (1993) 41 ECC 285 : (1993) ECR 351 : (1990) 50 ELT 201

Central Excise Rules, 1944 — Rule 173BConstitution of India, 1950 — Article 226, 227Textiles Committee Act, 1963 — Section 2