High Courts29 Nov 1990Dismissed
Aytun Vs Ramzan Khalifa
Madhya Pradesh High Court · (1992) 1 DMC 301
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,917 of 2,382
High Courts28 Nov 1990Dismissed
Mohd. Yunus Vs Shahada Bano
Madhya Pradesh High Court · (1993) 2 DMC 511
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 482, 62, 64
High Courts27 Nov 1990
Dr. Kanhaiyalal Modi Vs Dwarkaprasad Modi and Another
Madhya Pradesh High Court · (1991) CriLJ 3004 : (1992) ILR (MP) 696 : (1991) JLJ 425
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(1), 202(2), 204Penal Code, 1860 (IPC) — Section 109, 323, 506
High Courts27 Nov 1990
Shankerlal Vishwakarma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) CriLJ 2808 : (1978) ILR (MP) 791
Central Excises and Salt Act, 1944 — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 161, 409, 420, 464
High Courts26 Nov 1990Allowed
Uttam Chand Vs Smt. Radhabai
Madhya Pradesh High Court · AIR 1991 MP 296
Negotiable Instruments Act, 1881 (NI) — Section 4Specific Relief Act, 1963 — Section 18, 20, 28Transfer of Property Act, 1882 — Section 8
High Courts22 Nov 1990
Shri Shantilal Chhitarji Soni and Others Vs M.P. Rajya Parivahan Nigam and Another
Madhya Pradesh High Court · (1991) 2 ACC 122
Motor Vehicles Act, 1988 — Section 110, 110A
High Courts22 Nov 1990
Shantilal Chhitarji Soni and Others Vs M.P. Rajya Parivahan Nigam and Another
Madhya Pradesh High Court · (1992) ACJ 780
Motor Vehicles Act, 1988 — Section 110A
High Courts22 Nov 1990Allowed
State of Madhya Pradesh Vs Prempal
Madhya Pradesh High Court · (1991) CriLJ 2878 : (1992) ILR (MP) 865
Penal Code, 1860 (IPC) — Section 409
High Courts21 Nov 1990
Dr. Ajay Bullagon Vs Dean, G.R. Medical College and Others
Madhya Pradesh High Court · (1990) MPJR 729 : (1992) 37 MPLJ 152 : (1992) MPLJ 152
High Courts20 Nov 1990Allowed
Ragni Saxena Vs Mukund
Madhya Pradesh High Court · (1993) 38 MPLJ 650 : (1993) MPLJ 650
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 8 Rule 9
High Courts16 Nov 1990
Chitoolal Ramswaroop Rathore Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) MPJR 95 : (1992) 37 MPLJ 793 : (1992) MPLJ 793
Penal Code, 1860 (IPC) — Section 279, 300, 307, 338
High Courts16 Nov 1990Dismissed
Heeralal Gattulal Jain Vs Smt. Ravi Jain
Madhya Pradesh High Court · (1991) MPJR 85 : (1991) 36 MPLJ 938 : (1991) MPLJ 938
Hindu Marriage Act, 1955 — Section 13, 24, 26
High Courts15 Nov 1990Allowed
Vinod Vs Sharad and Others
Madhya Pradesh High Court · (1991) JLJ 466
Succession Act, 1925 — Section 372, 373(3), 373(4), 374, 375
High Courts12 Nov 1990Allowed
Devi Prasad Vs Babulal
Madhya Pradesh High Court · (1993) 1 MPJR 462 : (1991) 36 MPLJ 480 : (1990) MPLJ 480
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 52
High Courts12 Nov 1990Allowed
Smt. Chandrani Bai Vs Pradeep Kumar
Madhya Pradesh High Court · AIR 1991 MP 286 : (1992) ILR (MP) 856 : (1991) JLJ 153
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 16, 5Hindu Succession Act, 1956 — Section 14
High Courts12 Nov 1990Dismissed
Lila Sahu Vs Kailash Narayan Sahu
Madhya Pradesh High Court · (1991) 1 DMC 273
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21A(2), 23A, 24, 9
High Courts08 Nov 1990
Munnidevi Vs Sessions Judge
Madhya Pradesh High Court · (1993) 38 MPLJ 310 : (1993) MPLJ 310
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(1)
High Courts08 Nov 1990
Suresh Deole Vs Chief Commissioner of Income Tax and Another
Madhya Pradesh High Court · (1991) 188 ITR 741 : (1992) 61 TAXMAN 240
Wealth Tax Act, 1957 — Section 34AB, 34AB(2), 34AE, 46Wealth Tax Rules, 1957 — Rule 8A, 8A(2)
High Courts08 Nov 1990Dismissed
Sugand Bai Vs Ramchandar Balahi
Madhya Pradesh High Court · (1991) 1 DMC 399
Hindu Marriage Act, 1955 — Section 13, 13(1), 28
High Courts07 Nov 1990
Bharat Singh Vs Balwant Singh and Others
Madhya Pradesh High Court · (1991) 2 ACC 664