High Courts05 Jan 1991
Administrator City of Indore Nagar Palika Nigam Vs Rann Singh Bhil and Others
Madhya Pradesh High Court · (1991) 2 ACC 498
Employees Compensation Act, 1923 — Section 10, 12
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,915 of 2,382
High Courts04 Jan 1991
Smt. Krishna Jain Vs Dharam Raj Jain
Madhya Pradesh High Court · (1992) CriLJ 1028 : (1991) JLJ 405
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 354(6), 465, 488(2)
High Courts04 Jan 1991
Krishna Jain Vs Dharam Raj Jain
Madhya Pradesh High Court · (1972) ILR (MP) 563 : (1993) 2 MPJR 63 : (1991) 36 MPLJ 451 : (1991) MPLJ 451
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 354(6), 397, 465
High Courts03 Jan 1991
Gangaram @ Gangadhar and Another Vs Shrikrishnadas
Madhya Pradesh High Court · (1993) 38 MPLJ 595 : (1993) MPLJ 595
Limitation Act, 1963 — Article 67Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)Transfer of Property Act, 1882 — Section 106
High Courts02 Jan 1991
Rameshwar Dayal Arale Vs Munna Singh Bhadoria and Others
Madhya Pradesh High Court · (1991) 01 MP CK 0032
Representation of the People Act, 1951 — Section 81, 83, 83(1)
High Courts02 Jan 1991Allowed
Madhu Sudan Gupta Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1991) MPJR 167 : (1991) 36 MPLJ 712 : (1991) MPLJ 712
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 7Recruitment and Conditions of Service Rules, 1976 — Rule 12, 13, 14
High Courts02 Jan 1991
Shabbir Hussain Gulam Hussain Vs Rubab Bai Inayat Hussain
Madhya Pradesh High Court · (1992) 37 MPLJ 449 : (1992) MPLJ 449
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts02 Jan 1991Allowed
Keshav Devi Mishra Vs Pradeep Kumar Mishra
Madhya Pradesh High Court · (1991) 2 DMC 284
Hindu Marriage (Amendment) Act, 1958 — Section 13(1), 28
High Courts28 Dec 1990Dismissed
Randhir Singh Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 689 : (1991) MPLJ 689
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
High Courts28 Dec 1990
Kamal Textiles and Others Vs Income Tax Officer and Others
Madhya Pradesh High Court · (1991) 95 CTR 274 : (1992) ILR (MP) 722 : (1991) 189 ITR 339 : (1991) 36 MPLJ 441 : (1991) MPLJ 441 : (1991) 59 TAXMAN 555
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147
High Courts20 Dec 1990Allowed
Bhagwandas Pawaiya Vs Registered Firm Kailash Narayan and Bros.
Madhya Pradesh High Court · (1994) JLJ 174 : (1991) 36 MPLJ 801 : (1991) MPLJ 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13Transfer of Property Act, 1882 — Section 108
High Courts20 Dec 1990Allowed
Rhagwandas Pawaiya Vs Regd. Firm Kailash Narain and Bros.
Madhya Pradesh High Court · (1991) MPJR 361
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(a)
High Courts14 Dec 1990Dismissed
Noor Mohammad Vs Mohammad Jiajddin
Madhya Pradesh High Court · (1991) MPLJ 503
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 51AContract Act, 1872 — Section 70
High Courts14 Dec 1990
Mohinder Singh Chhikara Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1991) MPJR 18 : (1991) 36 MPLJ 725 : (1991) MPLJ 725
Constitution of India, 1950 — Article 14
High Courts14 Dec 1990Dismissed
Noor Mohammad Vs Mohammad Jiauddin and others
Madhya Pradesh High Court · (1991) MPLJ 503
Limitation Act, 1963 — Article 78
High Courts14 Dec 1990Allowed
Municipal Council Vs M.P. State Road Transport Corporation
Madhya Pradesh High Court · (1991) 36 MPLJ 910 : (1991) MPLJ 910
Contract Act, 1872 — Section 70
High Courts12 Dec 1990
Ramcharan and Others Vs Karyapalan Yantri, Lok Nirman Vibhag
Madhya Pradesh High Court · (1992) 1 ACC 427 : (1991) MPJR 448
Employees Compensation Act, 1923 — Section 19, 22, 30, 4, 4A
High Courts11 Dec 1990Allowed
M.P. Highway Organisation Vs New India Assurance Co. Ltd. and Another
Madhya Pradesh High Court · (1991) 2 ACC 509 : (1991) ACJ 330
Contract Act, 1872 — Section 151, 152
High Courts10 Dec 1990
R.J. Trivedi and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1991) 188 ITR 299
Income Tax Act, 1961 — Section 40
High Courts07 Dec 1990
Kale Khan Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1991) ACJ 1049
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 140