Administrative Tribunals Act, 1985 — Section 14(1), 15, 15(1), 15(2), 15(3)Constitution of India, 1950 — Article 226, 309, 311Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 19, 33, 7

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High Courts10 Jun 1991

Mathura Lal Shankar Keer Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · (1994) JLJ 257 : (1993) 38 MPLJ 814 : (1993) MPLJ 814

Northern India Ferries Act, 1878 — Section 6, 7A, 8

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High Courts14 May 1991

Executive Engineer, Public Health Engineering. Datia Vs Hari Lal and Others

Madhya Pradesh High Court · (1992) 1 MPJR 205

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(1), 12(4), 25F, 2A

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High Courts12 May 1991

Filomina Mavi Vs Petric

Madhya Pradesh High Court · (1991) 2 DMC 534 : (1991) MPLJ 860

Divorce Act, 1869 — Section 20, 23, 7, 7(1), 8

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High Courts10 May 1991Allowed

Yashwant Singh Chhawra Vs The State Transport-Appellate Tribunal Gwalior and Others

Madhya Pradesh High Court · (1991) MPJR 487

Motor Vehicles Act, 1939 — Section 58(2)(a), 59Motor Vehicles Act, 1988 — Section 89(1)(e)

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High Courts09 May 1991Allowed

Narendra Mandloi and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1993) 2 MPJR 281 : (1992) 37 MPLJ 176 : (1992) MPLJ 176

Madhya Pradesh Krishi Upaj Mandi (Amendment) Adhiniyam, 1986 — Section 11(5)

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High Courts09 May 1991Allowed

Jamuna Prasad Pandoria Vs Director, Nagar Prashashan and Another

Madhya Pradesh High Court · (1991) 2 MPJR 234 : (1991) 36 MPLJ 930 : (1991) MPLJ 930

Madhya Pradesh Municipalities Act, 1961 — Section 94(7)

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High Courts08 May 1991Allowed

State Bank of India Vs Plastichem and Others

Madhya Pradesh High Court · AIR 1992 MP 230 : (1992) 37 MPLJ 387 : (1992) MPLJ 689

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11

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High Courts08 May 1991Allowed

Pushpa Datt Mishra Vs Smt. Archana Mishra alias Premvati Choubey

Madhya Pradesh High Court · AIR 1992 MP 260 : (1992) 37 MPLJ 466

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115Evidence Act, 1872 — Section 100Hindu Marriage Act, 1955 — Section 13, 19, 28

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High Courts08 May 1991Dismissed

Smt. Bhavna Adwani Vs Manohar Adwani

Madhya Pradesh High Court · AIR 1992 MP 105 : (1992) 1 DMC 286 : (1992) JLJ 269 : (1992) 37 MPLJ 40 : (1992) MPLJ 40

Hindu Marriage (Amendment) Act, 1976 — Section 13(1)Hindu Marriage Act, 1955 — Section 3(1)

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High Courts08 May 1991

Bhagwat Prasad Sharma Vs Council of the Institute of Chartered Accountants of India, New Delhi and Another

Madhya Pradesh High Court · AIR 1991 MP 378 : (1991) MPJR 388 : (1992) 37 MPLJ 614 : (1992) MPLJ 614

Chartered Accountants Act, 1949 — Section 21, 22, 22A(2), 30Chartered Accountants Regulations, 1964 — Regulation 31, 32B(1)

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High Courts08 May 1991

State Bank of India, Branch Satna Vs Plastichem, Satna

Madhya Pradesh High Court · (1991) JLJ 597 : (1992) 37 MPLJ 689

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 20 Rule 11Limitation Act, 1963 — Article 128, 5

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High Courts08 May 1991Allowed

Balram Singh Vs Municipal Council

Madhya Pradesh High Court · (1993) 1 LLJ 1003 : (1991) 2 MPJR 201 : (1992) 37 MPLJ 194 : (1992) MPLJ 194

Madhya Pradesh Employees (Recruitment and Conditions of Service) Rules, 1968 — Rule 53(3)

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High Courts08 May 1991Allowed

State Bank of India, Branch Satna Vs M/s. Plastichem, Satna

Madhya Pradesh High Court · (1991) MPJR 122

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Limitation Act, 1963 — Section 5

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High Courts08 May 1991Dismissed

Fertilizer Corporation of India, Eastern Marketing Zone Employees Association Vs Hindustan Fertilizers Corporation Ltd. and Another

Madhya Pradesh High Court · (1991) 2 MPJR 256 : (1993) 38 MPLJ 244 : (1993) MPLJ 244

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25O

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High Courts07 May 1991

United India Ins. Co. Ltd. Vs Sukhiabai @ Ramsukhibai and Others

Madhya Pradesh High Court · (1991) 2 ACC 368

Civil Procedure Code, 1908 (CPC) — Section 144General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140, 141, 144, 149, 168

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