High Courts19 Jul 1991Dismissed
Madhya Pradesh State Road Transport Corporation and Another Vs Smt. Anjani Chaturvedi and Others
Madhya Pradesh High Court · (1993) 38 MPLJ 268 : (1993) MPLJ 268
Motor Vehicles Act, 1939 — Section 110A, 110B
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,903 of 2,382
High Courts18 Jul 1991Dismissed
State of Madhya Pradesh Vs Rup Singh Kurmi and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 196 : (1992) MPLJ 196
Penal Code, 1860 (IPC) — Section 107, 306
High Courts17 Jul 1991
Ishwarlal Vs State
Madhya Pradesh High Court · (1991) MPJR 71
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
High Courts17 Jul 1991
Jyotsna Ram Vs Subhash Ram
Madhya Pradesh High Court · (1993) 1 DMC 382 : (1991) 2 MPJR 188 : (1992) 37 MPLJ 9 : (1992) MPLJ 9
Divorce Act, 1869 — Section 18, 19(1)
High Courts17 Jul 1991Allowed
Survey @ Servajeet Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) JLJ 672 : (1992) 37 MPLJ 207 : (1992) MPLJ 207
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 354, 366, 506
High Courts17 Jul 1991Allowed
Punjab National Bank Vs Mullu Singh and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 192 : (1992) MPLJ 192
Banking Regulation Act, 1949 — Section 21A
High Courts17 Jul 1991
Sajjan Singh Vs Manjibhai and Others
Madhya Pradesh High Court · (1991) 2 ACC 446
High Courts13 Jul 1991Dismissed
Ramesh Chandra Vs Padmabai
Madhya Pradesh High Court · (1992) 1 DMC 24
Hindu Marriage Act, 1955 — Section 13, 24
High Courts12 Jul 1991Allowed
Divya Nelson and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 26 : (1992) MPLJ 26
Indian Medical Council Act, 1956 — Section 33
High Courts11 Jul 1991Dismissed
Mukund Das and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1991) JLJ 715 : (1992) 1 MPJR 28 : (1993) 38 MPLJ 767 : (1993) MPLJ 767(2)
Constitution of India, 1950 — Article 245, 246, 40Madhya Pradesh Panchayat Raj Adhiniyam, 1990 — Section 1, 122, 123, 34, 36
High Courts11 Jul 1991Allowed
Govindlal Vs General Radio and Electric Company and Others
Madhya Pradesh High Court · (1991) 2 MPJR 197
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts10 Jul 1991Allowed
Bhagchand and Another Vs Kishanlal and Others
Madhya Pradesh High Court · (1991) ACJ 1074
High Courts10 Jul 1991Allowed
Smt. Sarlabai Vs Komal Singh
Madhya Pradesh High Court · AIR 1991 MP 358 : (1992) 2 DMC 44 : (1991) JLJ 650 : (1991) MPJR 106 : (1992) 37 MPLJ 276 : (1992) MPLJ 276
Hindu Marriage Act, 1955 — Section 12(1), 13(1)
High Courts09 Jul 1991Allowed
M.P. Kendriya Sahakari Bank Mahasangh and Another Vs Assistant Labour Commissioner and Another
Madhya Pradesh High Court · (1992) JLJ 450
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 2(10), 2(12)Industrial Disputes (Amendment) Act, 1965 — Section 2AIndustrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(4), 2
High Courts09 Jul 1991Allowed
New India Assurance Co. Ltd. Vs Hasinabai and Others
Madhya Pradesh High Court · (1992) 75 CompCas 799
Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140
High Courts08 Jul 1991Dismissed
The United India Fire and Gen. Insurance Co. Ltd. Vs Natwarlal and Others
Madhya Pradesh High Court · (1992) ACJ 585 : (1992) 37 MPLJ 889 : (1992) MPLJ 889
Motor Vehicles Act, 1939 — Section 95(2)
High Courts08 Jul 1991
United India Fire and Genl. Ins. Co. Ltd. Vs Natvarlal and Others
Madhya Pradesh High Court · (1993) 1 ACC 339
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Jul 1991
Administrator of Indore Nagar Palika Vs Rann Singh and Others
Madhya Pradesh High Court · (1993) 1 ACC 287
Employees Compensation Act, 1923 — Section 10, 12
High Courts04 Jul 1991Dismissed
Janpad Panchayat Vs Shashikala Vatsa and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 249 : (1992) MPLJ 249
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts04 Jul 1991Dismissed
Administrator of Indore Nagar Palika Nigam Vs Rann Singh and Others
Madhya Pradesh High Court · (1992) ACJ 569 : (1992) JLJ 199 : (1999) 3 LLJ 340
Madhya Pradesh Municipal Corporation Act, 1956 — Section 66, 67Workmens Compensation Act, 1923 — Section 12(1)