High Courts18 Aug 1992
Munshi Khan Vs Maya Devi
Madhya Pradesh High Court · (1992) 2 MPJR 101
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f), 12(4)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,882 of 2,382
High Courts18 Aug 1992Dismissed
Pavan Madhushala Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) 2 MPJR 435 : (1993) 38 MPLJ 29 : (1993) MPLJ 29
Madhya Pradesh General Sales Tax Act, 1958 — Section 37
High Courts18 Aug 1992
Purshottum Kumar Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) 38 MPLJ 71 : (1993) MPLJ 71
Army Act, 1950 — Section 153, 41Army Rules, 1954 — Rule 69, 70, 72Constitution of India, 1950 — Article 226, 72
High Courts18 Aug 1992Allowed
Gajraj Singh and Others Vs Ram Kumar and Others
Madhya Pradesh High Court · AIR 1992 MP 316 : (1993) 38 MPLJ 52 : (1993) MPLJ 52
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 43 Rule 1
High Courts17 Aug 1992Dismissed
Bala Prasad Rajoriya Vs Madhya Pradesh Electricity Board and Others
Madhya Pradesh High Court · (1992) 2 MPJR 192 : (1993) 38 MPLJ 7 : (1993) MPLJ 7
Constitution of India, 1950 — Article 14, 226, 311Electricity (Supply) Act, 1948 — Section 78A, 79Madhya Pradesh Electricity Board Regulations — Regulation 10, 5
High Courts12 Aug 1992Allowed
Bank of Baroda Vs Collector of Indore and Others
Madhya Pradesh High Court · (1995) 82 CompCas 580 : (1993) CriLJ 3503 : (1992) 2 MPJR 384 : (1993) 38 MPLJ 90 : (1993) MPLJ 90
Essential Commodities Act, 1955 — Section 6A
High Courts11 Aug 1992
New India Assurance Co. Ltd. Vs Niraj and Another
Madhya Pradesh High Court · (1993) 1 ACC 354 : (1993) ACJ 1278
High Courts11 Aug 1992
New India Assurance Co. Ltd. Vs Mahila Munnidevi and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 879 : (1992) MPLJ 879
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166
High Courts11 Aug 1992Allowed
Oriental Insurance Co. Ltd. Vs Shri Prakash and Others
Madhya Pradesh High Court · (1993) 1 ACC 393 : (1993) ACJ 1085
High Courts11 Aug 1992
New India Assurance Co. Ltd. Vs Munnidevi and Others
Madhya Pradesh High Court · (1993) ACJ 1066
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1939 — Section 110B
High Courts10 Aug 1992Dismissed
R.S. Sharma Vs M.P. Uchcha Siksha Anudan Ayog and Another
Madhya Pradesh High Court · (1992) 2 MPJR 216 : (1992) 37 MPLJ 982 : (1992) MPLJ 982
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 2Madhya Pradesh Uchcha Shiksha Anudan Ayog (Nirsan) Adhiniyam, 1994 — Section 13(2)
High Courts10 Aug 1992
Bharat Chand Chaturvedi Vs State of M.P. and Others
Madhya Pradesh High Court · (1993) 2 LLJ 412 : (1992) 2 MPJR 424 : (1993) 38 MPLJ 159 : (1993) MPLJ 159
Madhya Pradesh Industrial Relations Act, 1960 — Section 1(3), 31, 61
High Courts08 Aug 1992Dismissed
Mukhtyar Singh Vs Food Corporation of India and Others
Madhya Pradesh High Court · (1992) JLJ 665 : (1994) 2 LLJ 488 : (1992) 2 MPJR 146 : (1992) 37 MPLJ 902 : (1992) MPLJ 902
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts07 Aug 1992Dismissed
Shashikala Bai Sharma Vs Durga Prasad
Madhya Pradesh High Court · (1993) 1 DMC 126
Hindu Marriage Act, 1955 — Section 13
High Courts06 Aug 1992
Ramlal and Others Vs State of M.P.
Madhya Pradesh High Court · (1993) JLJ 125
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 161, 162, 164Evidence Act, 1872 — Section 11, 27
High Courts06 Aug 1992Dismissed
Smt. Shanti Devi Vs Smt. Kamlabai
Madhya Pradesh High Court · AIR 1993 MP 169 : (1994) 39 MPLJ 429 : (1994) MPLJ 429
Civil Procedure Code, 1908 (CPC) — Section 100(5)
High Courts05 Aug 1992Dismissed
Prakash Udasi Vs Ashadevi Devani
Madhya Pradesh High Court · (1992) 2 DMC 481
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Hindu Marriage Act, 1955 — Section 21
High Courts05 Aug 1992
Madhya Pradesh State Road Trans. Corpn. Vs Laxmi
Madhya Pradesh High Court · (1993) 1 ACC 349 : (1993) ACJ 1273
High Courts04 Aug 1992
Ramlal Prabhulal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1994) 39 MPLJ 165 : (1994) MPLJ 165
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 164Penal Code, 1860 (IPC) — Section 109, 120B, 149, 302, 324
High Courts30 Jul 1992
Madru Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1993) CriLJ 1584 : (1997) ILR (MP) 288
Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307