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Madhya Pradesh High Court judgments

47,636 judgments · page 1,880 of 2,382

High Courts12 Oct 1992Dismissed

Jagdish Vs State of M.P. and Another

Madhya Pradesh High Court · AIR 1993 MP 132 : (1993) 38 MPLJ 425 : (1993) MPLJ 425

Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 4, 5Transfer of Property Act, 1882 — Section 5
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High Courts30 Sept 1992Allowed

Gurbachan Singh Vs Vimlabai

Madhya Pradesh High Court · AIR 1993 MP 135

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13
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High Courts29 Sept 1992Allowed

Smt. Aleamma Vs Seth Meghraj

Madhya Pradesh High Court · AIR 1993 MP 165 : (1993) 1 MPJR 378 : (1993) 38 MPLJ 706 : (1993) MPLJ 706

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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High Courts25 Sept 1992Allowed

Hiralal and Others Vs State of M.P.

Madhya Pradesh High Court · (1994) JLJ 183

Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 34
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High Courts23 Sept 1992Dismissed

Phundi Vs State of M.P.

Madhya Pradesh High Court · (1993) CriLJ 1881 : (1993) 3 RCR(Criminal) 235

Criminal Procedure Code, 1973 (CrPC) — Section 131, 164, 313Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 302
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