Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3, 115Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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High Courts02 Dec 1992Allowed

Suresh Chandra Mathe Vs Jiwaji University and Others

Madhya Pradesh High Court · (1994) JLJ 215 : (1994) 2 LLJ 462 : (1993) 38 MPLJ 805 : (1993) MPLJ 805

Industrial Disputes Act, 1947 — Section 2

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High Courts01 Dec 1992Dismissed

Prem Pharmaceuticals Vs Collector (Appeals), Central Excise and Others

Madhya Pradesh High Court · (1993) 41 ECC 281

Central Excises and Salt Act, 1944 — Section 35F

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High Courts01 Dec 1992Allowed

Smt. Ramdularibai and Others Vs Chhatrapal Singh Punjabi

Madhya Pradesh High Court · AIR 1993 MP 90 : (1992) 2 MPJR 442 : (1993) 38 MPLJ 143 : (1993) MPLJ 143

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23J

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High Courts30 Nov 1992Dismissed

Mohd. Sabir Vs Sahajibai and Others

Madhya Pradesh High Court · (1993) 2 ACC 717 : (1993) ACJ 558 : AIR 1993 MP 88 : (1992) 2 MPJR 433 : (1993) 38 MPLJ 186 : (1993) MPLJ 186

Motor Vehicles Act, 1939 — Section 110A

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High Courts30 Nov 1992

State Bank of India Vs Vindhya Telelinks Ltd. and Others

Madhya Pradesh High Court · (1993) ILR (MP) 147 : (1993) JLJ 240 : (1993) 1 MPJR 249

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Contract Act, 1872 — Section 128, 28, 3

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High Courts27 Nov 1992

Allen Pharmaceutical Pvt. Ltd. and Others Vs Union of India (UOI)

Madhya Pradesh High Court · (1994) 39 MPLJ 247 : (1994) MPLJ 247

Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 397(3), 399(3), 482

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High Courts26 Nov 1992Dismissed

Madhya Pradesh State Road Trans. Corpn. Vs Praveer Kumar Bhatnagar and Another

Madhya Pradesh High Court · (1994) ACJ 579

Employees State Insurance Act, 1948 — Section 2, 26, 51, 51A, 52Motor Vehicles Act, 1988 — Section 140, 144, 169, 173, 51C

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High Courts26 Nov 1992Dismissed

K.D. Vaishya Vs Central Govt. Industrial Tribunal and Another

Madhya Pradesh High Court · (1994) 2 LLJ 69 : (1993) 1 MPJR 286 : (1993) 38 MPLJ 459 : (1993) MPLJ 459

Industrial Disputes Act, 1947 — Section 10, 10(1), 33C(2)

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High Courts25 Nov 1992Dismissed

State of M.P. Vs Sajjanbai and Another

Madhya Pradesh High Court · (1993) 2 DMC 464

Penal Code, 1860 (IPC) — Section 498A

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High Courts24 Nov 1992Dismissed

Ishwar Vs Ramkanyabai

Madhya Pradesh High Court · (1993) 2 DMC 602

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts20 Nov 1992Allowed

Shantilal Vs Rajubai

Madhya Pradesh High Court · (1993) 1 DMC 622

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts20 Nov 1992

Naraindas (since deceased) by LRs. Vs Bhagwandas (since deceased) by LRs. and Others

Madhya Pradesh High Court · (1993) 38 MPLJ 1005 : (1993) MPLJ 1005

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 47 Rule 1, Order 5 Rule 2, Order 9 Rule 13Contract Act, 1872 — Section 23

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