High Courts24 Dec 1992Dismissed

State of M.P. Vs Ashok and Others

Madhya Pradesh High Court · (1993) 1 DMC 243

Constitution of India, 1950 — Article 20(1)Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 32(1)
High Courts17 Dec 1992Dismissed

Chambaram Vs Chanda and Others

Madhya Pradesh High Court · (1993) ILR (MP) 171 : (1993) 38 MPLJ 80 : (1993) MPLJ 80

Madhya Pradesh Land Revenue Code, 1959 — Section 165(6)Transfer of Property Act, 1882 — Section 5