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Madhya Pradesh High Court judgments

47,638 judgments · page 1,871 of 2,382

High Courts09 Mar 1993Allowed

Ram Sewak Vs Savitribai and Another

Madhya Pradesh High Court · (1978) ILR (MP) 316 : (1993) 38 MPLJ 480 : (1993) MPLJ 480

Court Fees Act, 1870 — Section 20Madhya Pradesh High Court (Criminal) Rules — Rule 546, 547, 548, 549Penal Code, 1860 (IPC) — Section 495
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High Courts09 Mar 1993Dismissed

Shyamlal Vs Chamelibai

Madhya Pradesh High Court · (1993) 03 MP CK 0009

Contract Act, 1872 — Section 16, 16(2), 25Registration Act, 1908 — Section 58(1)
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High Courts03 Mar 1993Allowed

Nathmal Maheshwari Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1993) ILR (MP) 302 : (1994) 39 MPLJ 162 : (1994) MPLJ 162

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 4, Order 9 Rule 9, 141, 151Land Acquisition Act, 1894 — Section 18, 21
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High Courts02 Mar 1993Dismissed

Smt. Surjeet Kaur Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1994) CriLJ 1886 : (1993) ILR (MP) 265

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 32, 34(1)Penal Code, 1860 (IPC) — Section 302, 498A
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