High Courts29 Apr 1993Allowed
Bhaiyalal Vs Phoolwati Bai
Madhya Pradesh High Court · (1993) 2 DMC 398
Hindu Marriage Act, 1955 — Section 11, 25
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,869 of 2,382
High Courts27 Apr 1993Allowed
Arjun Singh Vs The Union of India (UOI) and Another
Madhya Pradesh High Court · (1993) CriLJ 3731
Constitution of India, 1950 — Article 2(5), 22(5), 226Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts27 Apr 1993Allowed
Trilochan Singh Vs Board of Revenue and Others
Madhya Pradesh High Court · AIR 1993 MP 208 : (1994) 2 MPJR 30 : (1997) 1 MPLJ 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 5 Rule 14, Order 5 Rule 15, 107Madhya Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 14, 14(4), 9, 9(3)Stamp Act, 1899 — Section 47A, 47A(5)
High Courts27 Apr 1993
Bhanwarlal and Others Vs Hariram and Others
Madhya Pradesh High Court · (1994) ACJ 368 : AIR 1994 MP 10
Motor Vehicles Act, 1939 — Section 100B, 95
High Courts26 Apr 1993
Khashti Devi Vs Amar Nath and Others
Madhya Pradesh High Court · (1994) ACJ 873
Motor Vehicles Act, 1988 — Section 140
High Courts22 Apr 1993
H. and R. Johnson (India) Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1994) 45 ECC 179 : (1993) 68 ELT 571
Central Excises and Salt Act, 1944 — Section 35F
High Courts21 Apr 1993Dismissed
Purushottam Sharma Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1993) 49 ECR 595
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7
High Courts21 Apr 1993
Mubarik Hussain Vs Vijay Kumar and Others
Madhya Pradesh High Court · (1994) 2 ACC 106
Motor Vehicles Act, 1988 — Section 110D
High Courts21 Apr 1993Dismissed
B.K. Rubber Industries (P) Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) 44 ECC 229 : (1993) 68 ELT 575
High Courts20 Apr 1993
Archana Yogendra Tiwari Vs Yogendra Mohan Tiwari
Madhya Pradesh High Court · (1993) 2 MPJR 325 : (1994) 39 MPLJ 285 : (1994) MPLJ 285
Hindu Marriage Act, 1955 — Section 24
High Courts20 Apr 1993Allowed
Ratanlal and Another etc. Vs State of M.P.
Madhya Pradesh High Court · (1993) CriLJ 3723 : (1993) ILR (MP) 252
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2, 3Evidence Act, 1872 — Section 113B, 133B
High Courts19 Apr 1993
Geeta Rao Vs Sher Singh and Others
Madhya Pradesh High Court · (1995) 2 ACC 412
Motor Vehicles Act, 1988 — Section 110D
High Courts19 Apr 1993
Pradip Kotkar Vs Sher Singh and Others
Madhya Pradesh High Court · (1994) 2 ACC 130 : (1994) ACJ 1174
Motor Vehicles Act, 1988 — Section 110D
High Courts19 Apr 1993
Surtan and Others Vs kanhaiyalal and Others
Madhya Pradesh High Court · (1993) 2 ACC 635
Child Marriage Restraint Act, 1929 — Section 2, 5
High Courts16 Apr 1993Allowed
Mansaram Vs State of M.P.
Madhya Pradesh High Court · (1994) JLJ 152
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 151, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 44
High Courts16 Apr 1993Dismissed
Shri Mahila Griha Udyog Lijjat Pappad Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1994) 68 FLR 1129 : (1993) ILR (MP) 129 : (1994) 2 LLJ 610 : (1993) 38 MPLJ 838 : (1993) MPLJ 838
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2Factories Act, 1948 — Section 7(1)
High Courts15 Apr 1993
Rekha Vs Ravindra Kumar
Madhya Pradesh High Court · (1993) 2 DMC 331 : (1993) 38 MPLJ 719 : (1993) MPLJ 719
Hindu Marriage Act, 1955 — Section 11, 12, 13, 13(1), 15
High Courts15 Apr 1993Dismissed
Gopal Vs Manju
Madhya Pradesh High Court · (1993) 2 DMC 395
Hindu Marriage Act, 1955 — Section 13(1)Limitation Act, 1963 — Section 5
High Courts12 Apr 1993
Sontiya and Others Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (1994) ACJ 72
Motor Vehicles Act, 1939 — Section 110D
High Courts08 Apr 1993Allowed
Battobai and Others Vs Tulsidass Sachdeva and Others
Madhya Pradesh High Court · (1995) ACJ 92
Motor Vehicles Act, 1939 — Section 110D