High Courts03 Dec 1993Dismissed
Chandrabhan Sachan Vs Jawaharlal Nehru Krishi Vishwavidyalaya and Another
Madhya Pradesh High Court · (1993) ILR (MP) 507 : (1994) 39 MPLJ 132 : (1994) MPLJ 132
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,860 of 2,382
High Courts02 Dec 1993
Gajra Bevel Gears Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1996) 56 ECC 100 : (1995) 80 ELT 505
High Courts01 Dec 1993Dismissed
Jayant Vitamins Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1994) 46 ECC 142 : (1994) 71 ELT 671
High Courts01 Dec 1993
M.P. State Road Transport Corporation Vs President, State Industrial Court and Others
Madhya Pradesh High Court · (1995) 70 FLR 1125 : (1994) 2 LLJ 886
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts25 Nov 1993Allowed
Harvilas and Others Vs Tulsiram and Others
Madhya Pradesh High Court · (1993) ILR (MP) 708 : (1994) 39 MPLJ 443 : (1994) MPLJ 443
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1970 — Section 13, 14, 15
High Courts25 Nov 1993Allowed
Durga Devi Vs Rajendra Singh
Madhya Pradesh High Court · (1994) 2 DMC 428
Hindu Marriage Act, 1955 — Section 13
High Courts25 Nov 1993
K.L. Jaiswal Vs Wealth Tax Officer and Another
Madhya Pradesh High Court · (1994) 116 CTR 508 : (1996) 221 ITR 426
Wealth Tax Act, 1957 — Section 18(1), 18B
High Courts24 Nov 1993
Mandovi Marine Pvt. Ltd. Vs Project and Equipment Corporation and Others
Madhya Pradesh High Court · (1993) ILR (MP) 641 : (1994) 39 MPLJ 910 : (1994) MPLJ 910
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts24 Nov 1993
Waman Vs M.P.S.R.T.C.
Madhya Pradesh High Court · (1994) 2 ACC 378
Motor Vehicles Act, 1988 — Section 140
High Courts23 Nov 1993Allowed
Kanhaiyalal Chhitarji Khati and Another Vs Ramkunwarbai
Madhya Pradesh High Court · (1994) JLJ 223 : (1995) 40 MPLJ 998 : (1995) MPLJ 998
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Hindu Succession Act, 1956 — Section 14Indore Land Revenue and Tenancy Act, 1931 — Section 54
High Courts23 Nov 1993
New India Assurance Co. Ltd. Vs Kadar
Madhya Pradesh High Court · (1994) 2 ACC 355
Motor Vehicles Act, 1988 — Section 140
High Courts22 Nov 1993Dismissed
Kailash Chandra Vs Vinod and Others
Madhya Pradesh High Court · (1993) ILR (MP) 535 : (1994) JLJ 277 : (1994) 39 MPLJ 138 : (1994) MPLJ 138
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts20 Nov 1993Allowed
Subhash Chandra Gupta Vs Gyanchand and Others
Madhya Pradesh High Court · (1994) JLJ 262 : (1994) 1 MPJR 29
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 5, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Trusts Act, 1882 — Section 82
High Courts20 Nov 1993Allowed
Vasant Kelkar Vs Dr. P. Ahluwalia
Madhya Pradesh High Court · (1993) ILR (MP) 501 : (1993) 2 MPJR 422 : (1994) 39 MPLJ 798 : (1994) MPLJ 798
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3, 2(2)Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
High Courts20 Nov 1993Allowed
Madhu Milan Syntex Limited Vs Union of India (UOI)
Madhya Pradesh High Court · (1994) 51 ECR 344 : (1995) 75 ELT 743 : (1994) JLJ 1169
Central Excise Rules, 1944 — Rule 9BCentral Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 14, 19(1)
High Courts19 Nov 1993
Dammu Khan @ Dam Khan Mushalman Vs State of M.P.
Madhya Pradesh High Court · (1994) 2 MPJR 209
Penal Code, 1860 (IPC) — Section 304A
High Courts18 Nov 1993Allowed
Indumati Vs Dewaram
Madhya Pradesh High Court · (1994) 1 DMC 476
Special Marriage Act, 1954 — Section 22, 27(1), 34(1)
High Courts17 Nov 1993
Poonam Chand Vs V.M. Shukla
Madhya Pradesh High Court · (1994) 2 ACC 359
Motor Vehicles Act, 1988 — Section 110D
High Courts17 Nov 1993Dismissed
Ramadevi Vs Ashok Kumar Mohanlal Vyas
Madhya Pradesh High Court · (1994) 1 DMC 286
Hindu Marriage Act, 1955 — Section 13(1), 13(1)(A), 25(1), 9Penal Code, 1860 (IPC) — Section 294, 323, 34, 494
High Courts16 Nov 1993Allowed
Devidayal Sales Pvt. Ltd. Vs Dr. Rameshchandra
Madhya Pradesh High Court · (1994) 39 MPLJ 899 : (1994) MPLJ 899
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23C, 23D