High Courts10 Jan 1994Dismissed
Laxmichand and Others Vs Gram Panchayat Kararia Chauraha, Lashkarpur and Others
Madhya Pradesh High Court · AIR 1995 MP 166 : (1994) 39 MPLJ 303 : (1994) MPLJ 303
Land Acquisition Act, 1894 — Section 11, 16, 48
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,859 of 2,382
High Courts10 Jan 1994Allowed
Ramji and Another Vs Lalit Kumar Bardiya and Others
Madhya Pradesh High Court · (1994) 2 ACC 267 : (1995) ACJ 877 : (1995) 1 LLJ 910
Workmens Compensation Act, 1923 — Section 2(1), 23
High Courts10 Jan 1994
Controller of Estate Duty Vs Tarabai
Madhya Pradesh High Court · (1994) 210 ITR 394 : (1994) 76 TAXMAN 349
Estate Duty Act, 1953 — Section 10, 27
High Courts10 Jan 1994Dismissed
Neelam Vs Kailash Bajpai
Madhya Pradesh High Court · (1994) 2 DMC 188
Hindu Marriage Act, 1955 — Section 24
High Courts10 Jan 1994
Daya Ram Vs Smt. Seeta Bai
Madhya Pradesh High Court · (1994) 1 MPJR 148
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A(b), 23C, 23E
High Courts10 Jan 1994
Rajendra Kumar Mishra Vs Sushila Devi
Madhya Pradesh High Court · (1994) 2 DMC 23 : (1995) MPLJ 68
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts04 Jan 1994
R.J. Fouzar Bus Service, Hoshangabad and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1994 MP 122 : (1994) JLJ 446 : (1994) 1 MPJR 76 : (1994) 39 MPLJ 324 : (1994) MPLJ 324
Constitution of India, 1950 — Article 14Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 3A
High Courts15 Dec 1993
NARAYAN Vs UNION OF INDIA
Madhya Pradesh High Court · (1994) 116 CTR 608 : (1994) 208 ITR 82
Income Tax Act, 1961 — Section 139, 142, 148, 276CC
High Courts15 Dec 1993
Narayan Vs Union of India (UOI)
Madhya Pradesh High Court · (1994) JLJ 350 : (1994) 1 MPJR 409 : (1994) 39 MPLJ 858 : (1994) MPLJ 858
Income Tax Act, 1961 — Section 276CC
High Courts13 Dec 1993Dismissed
State of Madhya Pradesh Vs Ashwin Kumar Vishnudutta Jha and Others
Madhya Pradesh High Court · (1994) JLJ 285 : (1995) 40 MPLJ 135 : (1995) MPLJ 135
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts11 Dec 1993Dismissed
Premier Brass Metals Works Pvt. Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) ILR (MP) 521 : (1994) 39 MPLJ 435 : (1994) MPLJ 435
Constitution of India, 1950 — Article 14, 226State Financial Corporations Act, 1951 — Section 29
High Courts11 Dec 1993Allowed
Jai Shankar Prasad Sharma Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1993) ILR (MP) 530 : (1994) 39 MPLJ 592 : (1994) MPLJ 592
Constitution of India, 1950 — Article 14
High Courts11 Dec 1993Allowed
Nani Bai and Others Vs Ishaque Khan and Others
Madhya Pradesh High Court · (1995) ACJ 292 : (1994) JLJ 296
Motor Vehicles Act, 1988 — Section 146, 168
High Courts10 Dec 1993Dismissed
Manmohan Vs Gangabai and Others
Madhya Pradesh High Court · (1994) ACJ 1213
Civil Procedure Code, 1908 (CPC) — Section 115Employees Compensation Act, 1923 — Section 19, 23, 3, 30
High Courts07 Dec 1993Dismissed
M.P. State Road Transport Corporation Vs Jaiprakash Narayan Tiwari and Others
Madhya Pradesh High Court · (1995) 1 LLJ 318 : (1994) 39 MPLJ 571 : (1994) MPLJ 571
Madhya Pradesh Industrial Relations Act, 1960 — Section 62
High Courts07 Dec 1993
United India Insurance Co. Ltd. Vs Shamimbanoo and Others
Madhya Pradesh High Court · (1994) 2 ACC 648 : (1994) 79 CompCas 549
Motor Vehicles Act, 1988 — Section 170
High Courts07 Dec 1993Partly Allowed
Pramod Kumar Tiwari Vs Hindustan Fertilizers Corpn. Ltd.
Madhya Pradesh High Court · (1995) 1 LLJ 192 : (1994) 2 MPJR 52 : (1994) 39 MPLJ 337 : (1994) MPLJ 337
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF
High Courts07 Dec 1993Dismissed
Saifi Mohammed and Others Vs Deepak Kumar
Madhya Pradesh High Court · (1994) 1 ACC 377 : (1994) ACJ 1181
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1993Allowed
Gendalal Vs Factory Manager (Chemical) and Others
Madhya Pradesh High Court · (1995) 1 LLJ 433
Madhya Pradesh Industrial Relations Act, 1960 — Section 61
High Courts05 Dec 1993Allowed
United India Insurance Co. Ltd. Vs Shamim Banoo and Others
Madhya Pradesh High Court · (1995) ACJ 860
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 149, 170