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Madhya Pradesh High Court judgments

47,638 judgments · page 1,852 of 2,382

High Courts23 Apr 1994Dismissed

Sitaram Vs Ram Charan and Others

Madhya Pradesh High Court · AIR 1995 MP 134 : (1994) JLJ 657 : (1995) 40 MPLJ 818 : (1995) MPLJ 818

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1Evidence Act, 1872 — Section 35, 79Madhya Pradesh Land Revenue Code, 1959 — Section 117
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High Courts23 Apr 1994Dismissed

Surendra Kumar Vs Kanta

Madhya Pradesh High Court · (1994) 2 DMC 459

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Guardians and Wards Act, 1890 — Section 17, 25, 47, 7Hindu Marriage Act, 1955 — Section 13B
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High Courts23 Apr 1994Allowed

Vedprakash Tarachand Bhaiji Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) CriLJ 893 : (1994) ILR (MP) 224 : (1994) JLJ 758 : (1995) 40 MPLJ 458

Criminal Procedure Code, 1973 (CrPC) — Section 173, 397, 401, 482Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 34
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High Courts12 Apr 1994

Pushpak Grah Nirman Sahakari Samiti Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1996 MP 14 : (1995) JLJ 552 : (1996) 41 MPLJ 283 : (1996) MPLJ 283

Constitution of India, 1950 — Article 14, 252Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran (Coloniyon Ka Registrikaran Tatha Vikas) Rules, 1982 — Rule 1Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982 — Section 38, 39
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