COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 1,851 of 2,382

High Courts05 May 1994

B.B. Pande and Sons (HUF) Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1995) 40 MPLJ 596 : (1995) MPLJ 596 : (1994) 77 TAXMAN 111

Constitution of India, 1950 — Article 226, 227Wealth Tax Act, 1957 — Section 12A, 16AWealth Tax Rules, 1957 — Rule 1, 10, 11, 12, 13

Read judgment

High Courts03 May 1994Allowed

Kamta Prasad and Others Vs Smt. Vidyawati and Others

Madhya Pradesh High Court · AIR 1994 MP 181 : (1995) JLJ 178 : (1994) 1 MPJR 298 : (1995) 40 MPLJ 127 : (1995) MPLJ 127

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 2 Rule 1, Order 22 Rule 10, Order 6 Rule 17

Read judgment

High Courts03 May 1994Dismissed

Smt. Sarmishtha Devi Surve and Others Vs Lal Saheb Surve and Others

Madhya Pradesh High Court · AIR 1996 MP 13 : (1995) 40 MPLJ 618 : (1995) MPLJ 618

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Succession Act, 1925 — Section 222, 63

Read judgment

High Courts02 May 1994Dismissed

Rakesh Kumar Saxena Vs Sadhna Saxena and Another

Madhya Pradesh High Court · (1994) 2 DMC 614

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

Read judgment

High Courts30 Apr 1994Allowed

Raisa Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) CriLJ 169

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307

Read judgment

High Courts30 Apr 1994Dismissed

Sajid Akhtar Vs Nargis Bi

Madhya Pradesh High Court · (1994) 2 DMC 294

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

Read judgment

High Courts30 Apr 1994

Ratan Singh Vs State of M.P.

Madhya Pradesh High Court · (1995) CriLJ 1840

Penal Code, 1860 (IPC) — Section 302, 304, 320, 322, 323Probation of Offenders Act, 1958 — Section 4, 6

Read judgment

High Courts29 Apr 1994Dismissed

G.M., Madhya Pradesh State Road Trans. Corpn. and Others Vs Pushpa Devi and Others

Madhya Pradesh High Court · (1995) ACJ 208

Succession Act, 1925 — Section 306

Read judgment

High Courts28 Apr 1994Dismissed

Buddha and Another Vs Bala Prasad and Others

Madhya Pradesh High Court · (1994) 1 MPJR 384

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Read judgment

High Courts28 Apr 1994Dismissed

Vikram Singh Vs Shri Ram Ballabhji Kasat and Others

Madhya Pradesh High Court · AIR 1995 MP 140 : (1994) ILR (MP) 146 : (1994) JLJ 762 : (1994) 2 MPJR 248 : (1995) 40 MPLJ 681 : (1995) MPLJ 681

Constitution of India, 1950 — Article 190(1), 190(2), 190(3)General Clauses Act, 1897 — Section 3(56), 3(65)

Read judgment

High Courts28 Apr 1994Dismissed

Pooran Singh Vs Sabobai

Madhya Pradesh High Court · (1994) 2 DMC 629

Criminal Procedure Code, 1973 (CrPC) — Section 125, 382, 482

Read judgment

High Courts27 Apr 1994Dismissed

Naraindra Kumar Vs Anil Kumar and Another

Madhya Pradesh High Court · AIR 1994 MP 187 : (1994) JLJ 338 : (1994) 1 MPJR 271

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(5)

Read judgment

High Courts26 Apr 1994Dismissed

Mangilal Shiv Lal Patidar Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1994) ILR (MP) 138 : (1995) JLJ 65 : (1995) 40 MPLJ 487 : (1995) MPLJ 487

Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 10, 56, 57

Read judgment

High Courts25 Apr 1994

Sagar Singh and Others Vs State of Madh. Pra.

Madhya Pradesh High Court · (1995) CriLJ 1860

Penal Code, 1860 (IPC) — Section 147, 149, 323, 436

Read judgment

High Courts25 Apr 1994Dismissed

Naresh Kumar @ Naresh Chandra Vs Balmukund

Madhya Pradesh High Court · (1994) 2 DMC 376

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 2(11)

Read judgment

High Courts25 Apr 1994Allowed

Sheetal Prasad Gaur and Others Vs Bhagwandas

Madhya Pradesh High Court · (1994) 2 DMC 300

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120A, 294, 500, 506B

Read judgment

High Courts25 Apr 1994Dismissed

Ram Naresh Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) CriLJ 2523 : (1994) JLJ 684

Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 437(1), 437(2), 437(5), 439(2)Penal Code, 1860 (IPC) — Section 307, 34

Read judgment

High Courts23 Apr 1994Dismissed

Sitaram Vs Ramcharan and Others

Madhya Pradesh High Court · (1994) 1 MPJR 285

Madhya Pradesh Land Revenue Code, 1959 — Section 178

Read judgment

High Courts23 Apr 1994Dismissed

Chetram Gendlal Gouli Vs Ramdin Kunji Gouli and Others

Madhya Pradesh High Court · (1994) ILR (MP) 229 : (1994) 2 MPJR 266 : (1995) 40 MPLJ 532 : (1995) MPLJ 532

Criminal Procedure Code, 1973 (CrPC) — Section 407

Read judgment

High Courts23 Apr 1994Allowed

Brihaspati Bai Swarnkar Vs Mohanlal Chintaram Swarnkar and Others

Madhya Pradesh High Court · (1994) ILR (MP) 199 : (1995) JLJ 42 : (1994) 1 MPJR 374 : (1994) 39 MPLJ 878 : (1994) MPLJ 878

Civil Procedure Code, 1908 (CPC) — Section 21(2)Suits Valuation Act, 1887 — Section 11

Read judgment