High Courts14 Aug 1995
Sakriya and Another Vs Krishna Prasad and Others
Madhya Pradesh High Court · (1996) ACJ 1165
Civil Procedure Code, 1908 (CPC) — Section 104
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,816 of 2,382
High Courts14 Aug 1995
Rafikunbai Vs Liyakat Khan
Madhya Pradesh High Court · (1996) 1 DMC 317
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts09 Aug 1995
Gaffur Vs Smt. Salma and Others
Madhya Pradesh High Court · (1996) JLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 5
High Courts09 Aug 1995Partly Allowed
State Bank of India Vs Central Government Industrial Tribunal-cum-Labour Court and Another
Madhya Pradesh High Court · (1998) 80 FLR 849 : (1998) 3 LLJ 501 : (1996) 41 MPLJ 560 : (1996) MPLJ 560
Industrial Disputes Act, 1947 — Section 11A
High Courts09 Aug 1995Allowed
State Bank of India Vs Central Government of Industrial Tribunal - cum Labour Court, Madan Mahal, Jabalpur and Another
Madhya Pradesh High Court · (1995) 2 MPJR 108
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts08 Aug 1995
General Manager, M.P. State Road Transport Corporation and Another Vs Sodrabai and Others
Madhya Pradesh High Court · (1995) 2 ACC 644
High Courts08 Aug 1995Allowed
Pratap Singh Chouhan Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1996 MP 172 : (1996) 41 MPLJ 233 : (1996) MPLJ 233
Mineral Concession Rules, 1960 — Rule 24A(6)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts08 Aug 1995Allowed
Pratap Singh Chouhan Vs State of M.P. and Another
Madhya Pradesh High Court · (1995) 2 MPJR 387
Mineral Concession Rules, 1960 — Rule 24A(6)
High Courts07 Aug 1995Allowed
Dinesh Kumar Agarwal Vs Bank of India and Others
Madhya Pradesh High Court · (1995) JLJ 578
Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 12(1), 14, 14(2), 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19
High Courts04 Aug 1995
Mahant Govind Sharandas Vs Ragistrar, Public Trust, Raipur
Madhya Pradesh High Court · (1996) 1 MPJR 268
Civil Procedure Code, 1908 (CPC) — Section 92Madhya Pradesh Public Trust Act, 1951 — Section 4
High Courts03 Aug 1995
Ramkhilawan Kushwaha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 303
Penal Code, 1860 (IPC) — Section 107, 109, 302, 34
High Courts03 Aug 1995
Ramkhilawan Chandrashekhar Kushwaha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) JLJ 196 : (1996) 41 MPLJ 351 : (1996) MPLJ 351
Criminal Procedure Code, 1973 (CrPC) — Section 211, 228Penal Code, 1860 (IPC) — Section 107, 302, 34
High Courts03 Aug 1995
Pramod Kaplish Vs Smt. Alka Kaplish
Madhya Pradesh High Court · (1996) 2 DMC 60
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
High Courts03 Aug 1995Dismissed
Permali Wallance Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) 2 LLJ 515 : (1996) 41 MPLJ 262 : (1996) MPLJ 262
Payment of Gratuity Act, 1972 — Section 4(6), 7
High Courts03 Aug 1995
Ram Khilawan Kushwah Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) 2 MPJR 92
Penal Code, 1860 (IPC) — Section 107, 109, 302, 34
High Courts03 Aug 1995Dismissed
M/s. Parmali Wallace Ltd. Bhopal Vs State of M. P. and Others
Madhya Pradesh High Court · (1995) 2 MPJR 352
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 2, 4, 7
High Courts02 Aug 1995
State of M.P. Vs Maharaja Surendra Singh
Madhya Pradesh High Court · (1996) 1 MPJR 288
Land Acquisition Act, 1894 — Section 4, 6
High Courts02 Aug 1995Dismissed
Puneet Travels and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1998) 2 ACC 482 : (1996) JLJ 103 : (1996) 41 MPLJ 318 : (1996) MPLJ 318
Constitution of India, 1950 — Article 19(1), 226, 245, 246, 265Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 3A
High Courts02 Aug 1995Allowed
Sushilabai and Others Vs Laxman
Madhya Pradesh High Court · (1996) 1 DMC 42
Hindu Succession Act, 1956 — Section 15(1)
High Courts02 Aug 1995
Surendra and Another Vs Ramsuchit Kushwaha and Others
Madhya Pradesh High Court · (1996) 1 ACC 165