High Courts30 Aug 1995Allowed
M.P. State Co-operative Bank Association Vs Board of Revenue and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 792 : (1996) MPLJ 792
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,815 of 2,382
High Courts28 Aug 1995
PATIRAM JAIN and Others Vs UNION OF INDIA and Others
Madhya Pradesh High Court · (1997) 141 CTR 312 : (1996) 85 TAXMAN 431
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 269SS, 276B, 276DD, 276E, 278B
High Courts28 Aug 1995
Patiram Jain and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1997) 225 ITR 409
Income Tax Act, 1961 — Section 269SS, 276DD, 276E
High Courts28 Aug 1995
Nagar Palika Sheppurkalan Vs Badri Prasad and Others
Madhya Pradesh High Court · (1996) 2 DMC 125
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Aug 1995Dismissed
Bundelkhand Travels Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1996) 41 MPLJ 1104 : (1996) MPLJ 1104
Constitution of India, 1950 — Article 19(1)Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 72, 72(1), 73, 73(1), 82Motor Vehicles Act, 1988 — Section 69
High Courts25 Aug 1995
Commissioner of Gift Tax Vs Bholaram
Madhya Pradesh High Court · (1996) 130 CTR 32 : (1996) 220 ITR 584
High Courts25 Aug 1995Allowed
Gajendra Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 41 : (1995) 2 MPJR 210
Representation of the People Act, 1950 — Section 20, 23(1), 23(2), 23(3)
High Courts25 Aug 1995
Gujarat State Road Trans. Corpn. and Others Vs Shardabai and Others
Madhya Pradesh High Court · (1995) 08 MP CK 0004
High Courts24 Aug 1995
Hanumandas and Another Vs Tersi Bai
Madhya Pradesh High Court · (1996) 1 ACC 225
High Courts23 Aug 1995Dismissed
Anand Swaroop Tiwari Vs Ram Ratan Jatav and two others
Madhya Pradesh High Court · (1995) 2 MPJR 137
Penal Code, 1860 (IPC) — Section 342Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1)(x)
High Courts23 Aug 1995Dismissed
Anand Swaroop Tiwari Vs Ram Ratan Jatav and Others
Madhya Pradesh High Court · (1995) ILR (MP) 478 : (1996) JLJ 8 : (1996) 41 MPLJ 141 : (1996) MPLJ 141
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 200, 209, 6Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 2
High Courts22 Aug 1995Dismissed
Shaitan @ Jitendra Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) 41 MPLJ 184 : (1996) MPLJ 184
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts22 Aug 1995
Mrs. Lilly Kutty Vs State of M.P. and Another
Madhya Pradesh High Court · (1995) 2 MPJR 95
Juvenile Justice Act, 1986 — Section 16, 16(2), 4
High Courts17 Aug 1995Dismissed
Ramesh Chandra Vs Madhya Pradesh State Road Trans. Corpn. and Another
Madhya Pradesh High Court · (1997) ACJ 1293
High Courts17 Aug 1995
Rameshchandra Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (1995) 2 ACC 651
High Courts17 Aug 1995
Thirath Prasad and Others Vs Mohanlal and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 130 : (1996) MPLJ 130
Motor Vehicles Act, 1939 — Section 110B, 96
High Courts17 Aug 1995
Thirath Prasad and Others Vs Mohan Lal and Others
Madhya Pradesh High Court · (1996) ACJ 520
Motor Vehicles Act, 1988 — Section 149
High Courts16 Aug 1995
Star Strips (P) Ltd. Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1995) 51 ECC 87 : (1995) ECR 23
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226, 227
High Courts16 Aug 1995Allowed
Anuradha Pal Vs Jeewan Pal
Madhya Pradesh High Court · (1996) 1 DMC 207
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 29, 30
High Courts16 Aug 1995Dismissed
Essar Steels Vs Union of India (UOI)
Madhya Pradesh High Court · (1995) ECR 21 : (1996) 83 ELT 38
Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11A