High Courts12 Jan 1998Dismissed
Sarojbai and Others Vs Subhash Chander and Others
Madhya Pradesh High Court · (1999) 2 ACC 267 : (1999) ACJ 398
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,723 of 2,383
High Courts12 Jan 1998Dismissed
Ketan Singh Vs Shri R.N. Tiwari
Madhya Pradesh High Court · (1999) 2 JLJ 8 : (1999) 1 MPJR 571
Constitution of India, 1950 — Article 132(1), 215, 32Contempt of Courts Act, 1971 — Section 15(1), 2
High Courts12 Jan 1998
Mishrilal and Others Vs Nathoo and Others
Madhya Pradesh High Court · (2000) 1 MPJR 246
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts11 Jan 1998Dismissed
Ashok Kumar adopted son of late Ramsewak Vs Smt. Rampyari Bai and Another
Madhya Pradesh High Court · AIR 1999 MP 67 : (1998) 2 MPLJ 679
Succession Act, 1925 — Section 264, 388
High Courts11 Jan 1998Dismissed
Surendra Prasad Mishra Vs Kanhai Ram and Others
Madhya Pradesh High Court · (2000) 1 MPJR 20
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts09 Jan 1998Allowed
Ramji Porte and Others Vs Premabai Patel and Others
Madhya Pradesh High Court · (2000) ACJ 1359 : AIR 1998 MP 257 : (1998) ILR (MP) 118 : (1998) 2 JLJ 34 : (1998) 2 MPLJ 442
Motor Vehicles Act, 1988 — Section 147(2)Workmens Compensation Act, 1923 — Section 4
High Courts08 Jan 1998Allowed
Bhola Ram Vs Mohammad Iqbal Khan and Others
Madhya Pradesh High Court · (1999) 2 ACC 265 : (1999) ACJ 605
Motor Vehicles Act, 1988 — Section 140
High Courts08 Jan 1998
Commissioner of Income Tax Vs Purushottamdas and Others
Madhya Pradesh High Court · (1999) 236 ITR 573
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts08 Jan 1998Allowed
General Secretary, M.P.K.K.M. Panchayat (HMS) Vs Western Coal Fields Ltd. and Another
Madhya Pradesh High Court · (1998) 79 FLR 150 : (1999) 1 LLJ 772
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts08 Jan 1998
COMMISSIONER OF INCOME TAX Vs PURUSHOTAMDAS and Others
Madhya Pradesh High Court · (1998) 149 CTR 151
Income Tax Act, 1961 — Section 256, 271
High Courts07 Jan 1998
Mohd. Amin Khan Vs Altaf Khan
Madhya Pradesh High Court · (1998) 2 MPJR 205
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts07 Jan 1998Allowed
Ram Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 JLJ 278
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 10, 11, 12, 13, 14Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 22, 8, 8(3)
High Courts07 Jan 1998Allowed
Surendra Agnihotri Vs State of M.P.
Madhya Pradesh High Court · (1998) CriLJ 4443 : (1999) ILR (MP) 251 : (1998) 2 JLJ 354
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 306
High Courts06 Jan 1998Dismissed
Keshri Steels and Another Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · AIR 1998 MP 315 : (1998) 2 MPLJ 535
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts06 Jan 1998
National Insurance Co. Ltd. Vs Uma Devi and Others
Madhya Pradesh High Court · (2000) ACJ 1451 : (2000) ILR (MP) 502 : (1999) 1 JLJ 159
Motor Vehicles Act, 1939 — Section 103A, 95
High Courts19 Dec 1997Allowed
Smt. Indra Kunwar Rathi Vs Nanak Ram
Madhya Pradesh High Court · (1999) 1 MPJR 513
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E
High Courts19 Dec 1997Dismissed
Temple Achleshwar and Others Vs Temple Shri Achleshwar Public Trust and Others
Madhya Pradesh High Court · (1999) 1 JLJ 74 : (1998) 2 MPJR 335
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 10AMadhya Pradesh Public Trust Act, 1951 — Section 26, 27, 27(4)
High Courts19 Dec 1997
Arjunlal Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 1 JLJ 128
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 39, 39(1), 39(2)Penal Code, 1860 (IPC) — Section 294, 302, 303, 304B, 305
High Courts19 Dec 1997Allowed
Bhagwati Prasad and Others Vs Chironjilal and Others
Madhya Pradesh High Court · (1998) 1 MPJR 36
Madhya Pradesh Public Trust Act, 1951 — Section 14
High Courts19 Dec 1997Dismissed
Suresh Prasad Sharma Vs Smt. Ram Bai Suresh Prasad Sharma
Madhya Pradesh High Court · (1998) ILR (MP) 75 : (1998) 2 MPLJ 106
Hindu Marriage Act, 1955 — Section 13(1), 23(1)