High Courts22 Jan 1998Dismissed
Goyal and Sons and Another Vs Krishi Upaj Mandi Samittee and Another
Madhya Pradesh High Court · AIR 1998 MP 202 : (1998) 2 MPLJ 282
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19(6)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,722 of 2,383
High Courts22 Jan 1998Allowed
Meena Singh Vs Prescribed Authority-cum Collector and Others
Madhya Pradesh High Court · (1999) ILR (MP) 407 : (1998) 2 MPLJ 309
Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1991 — Rule 13
High Courts22 Jan 1998Allowed
Lal Captanlal Vs Board of Revenue, M.P. at Gwalior and Others
Madhya Pradesh High Court · AIR 1999 MP 23 : (1999) ILR (MP) 1
Madhya Pradesh Land Revenue Code, 1959 — Section 170B, 170B(1), 170B(3), 172
High Courts22 Jan 1998Dismissed
Kedar Griha Nirman Sahakari Samiti Vs R.K. Sharma
Madhya Pradesh High Court · (1999) 2 MPLJ 258
Contempt of Courts Act, 1971 — Section 2
High Courts21 Jan 1998Allowed
Udariya Vs M/S Shub Warehousing Company, Indore
Madhya Pradesh High Court · (1999) 1 MPLJ 290
High Courts21 Jan 1998Allowed
Devendra Kumar Bhagawatilal Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 JLJ 56 : (1998) 1 MPJR 398 : (1998) 2 MPLJ 77
Constitution of India, 1950 — Article 226
High Courts21 Jan 1998Dismissed
Sant Kumar Deshmukh Vs Smt. Chitralekha
Madhya Pradesh High Court · AIR 1998 MP 314 : (1998) ILR (MP) 851 : (1998) 2 MPLJ 312
Hindu Marriage Act, 1955 — Section 13, 23(1)
High Courts21 Jan 1998Allowed
Shantibai Vs Rambilas
Madhya Pradesh High Court · (1999) 1 DMC 111 : (1998) 2 JLJ 65
Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 13(1)
High Courts20 Jan 1998Allowed
Kartik Gangaram Choudhary Vs Jagtu and Others
Madhya Pradesh High Court · (1998) 2 JLJ 390 : (1998) 1 MPLJ 386
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts20 Jan 1998
New India Assurance Co. Ltd. Vs Smt. Jassibai and Others
Madhya Pradesh High Court · (2001) ACJ 699 : (1999) 1 MPLJ 192
Motor Vehicles Act, 1939 — Section 95
High Courts20 Jan 1998Dismissed
New India Assurance Co. Ltd Vs Bablu and Others
Madhya Pradesh High Court · (1999) ACJ 887
High Courts20 Jan 1998Dismissed
Wild Life Protection Society of India Vs Mohd. Sabbir and Another
Madhya Pradesh High Court · (1999) 1 MPJR 104
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 379Wildlife Conservation Act, 1950 — Section 43, 49, 51, 52
High Courts16 Jan 1998Allowed
Mohar Singh Vs Hari Ram and Others
Madhya Pradesh High Court · (1999) ACJ 622
Motor Vehicles Act, 1988 — Section 140
High Courts16 Jan 1998
Munnalal Tiwari and etc. Vs State of M.P.
Madhya Pradesh High Court · (1998) CriLJ 3915 : (1999) 2 MPJR 44
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 4, 438, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 37(1)
High Courts16 Jan 1998Allowed
Jagdishchandra and Another Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 JLJ 217
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Jan 1998Allowed
Rajani Extractions Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1998) 111 STC 794
High Courts14 Jan 1998Allowed
Vinod Kumar Vs State of M.P.
Madhya Pradesh High Court · (1999) ILR (MP) 807 : (1998) 2 MPLJ 689
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(1)
High Courts12 Jan 1998
Mardia Steel Ltd. Vs Commissioner of Cus. and C. Ex.
Madhya Pradesh High Court · (1998) 60 ECC 31 : (1998) 100 ELT 23
Central Excises and Salt Act, 1944 — Section 35, 35F
High Courts12 Jan 1998Allowed
Varanasi Fan Industries Pvt. Ltd. Vs Regional Provident Fund Commissioner and Another
Madhya Pradesh High Court · (1998) ILR (MP) 21 : (1998) 2 LLJ 1244 : (1998) 2 MPLJ 67
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 2A, 7A