High Courts15 Jul 1998Dismissed
Takhat Singh Sisodiya Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 1 MPLJ 533
Contempt of Courts Act, 1971 — Section 19
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,710 of 2,383
High Courts15 Jul 1998
Patel B.S. and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 LLJ 587
Minimum Wages Act, 1948 — Section 5
High Courts15 Jul 1998
Managing Director, M.P. State Road Transport Corporation Vs Bhagwanti Bai and Others
Madhya Pradesh High Court · (2000) ACJ 143
High Courts15 Jul 1998Allowed
Vindhyachal Super Thermal Power Project Vs Presiding Officer, Labour Court and Another
Madhya Pradesh High Court · (1999) ILR (MP) 1109 : (1998) 2 MPLJ 645
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts15 Jul 1998
Munda @ Satya Narain Choube and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) 1 MPLJ 478
Criminal Procedure Code, 1973 (CrPC) — Section 221, 221(1), 221(2), 222Penal Code, 1860 (IPC) — Section 149, 302, 34, 392, 394
High Courts14 Jul 1998Dismissed
Ram Khelawan Gupta Vs Seeta Gupta
Madhya Pradesh High Court · (1999) 2 DMC 185
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts14 Jul 1998Allowed
Gayatri Bai and Another Vs Ahmadji and Others
Madhya Pradesh High Court · (2000) ACJ 1323
Penal Code, 1860 (IPC) — Section 304A
High Courts13 Jul 1998Allowed
Vivek Dwivedi and Another Vs Prem Narain and Others
Madhya Pradesh High Court · AIR 1999 MP 1 : (1999) 1 JLJ 61 : (1998) 2 MPLJ 618
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 145Motor Vehicles Act, 1988 — Section 2(38), 70
High Courts12 Jul 1998
Union of India (UOI) Vs Jt. Collector and Land Acquisition Officer and Others
Madhya Pradesh High Court · (2001) ILR (MP) 998 : (1999) 2 MPLJ 575
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 28A, 54
High Courts11 Jul 1998Allowed
Rajeev Jajodiya Vs Jitendra Kumar Sharma and Others
Madhya Pradesh High Court · (2000) ACJ 1411
High Courts10 Jul 1998Dismissed
Rakesh Khatri Vs Damoh-Panna-Sagar Khetriya Gramin Bank
Madhya Pradesh High Court · (1999) 1 MPJR 26
Constitution of India, 1950 — Article 14, 16, 226
High Courts10 Jul 1998Dismissed
Rekha Bhatia Vs Miss Hill Education Society and Others
Madhya Pradesh High Court · (1998) 2 MPJR 101 : (1998) 2 MPLJ 598
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 2, 6
High Courts10 Jul 1998Allowed
Western Coalfields Limited Vs Narbada Constructions
Madhya Pradesh High Court · (1999) ILR (MP) 683 : (1998) 2 JLJ 368 : (1999) 1 MPLJ 55
Arbitration Act, 1940 — Section 20(4)
High Courts10 Jul 1998Dismissed
Dr. Manish Garg Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 MPJR 342
Madhya Pradesh Medical and Dental Post Graduates Entrance Examination Rules, 1997 — Rule 10(iii)
High Courts09 Jul 1998
Phool Singh and Others Vs Smt. Kosa Bai and Others
Madhya Pradesh High Court · (1999) 1 MPJR 352
Succession Act, 1925 — Section 57(a), 57(b)
High Courts09 Jul 1998Allowed
Bhagwandas and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2000) 3 LLJ 661 : (1998) 2 MPJR 132
Child Labour (Prohibition and Regulation) Act, 1986 — Section 17
High Courts09 Jul 1998
Bhagwandas Harprasad Vs State of M.P. and Another
Madhya Pradesh High Court · (1999) 1 MPLJ 472
Child Labour (Prohibition and Regulation) Act, 1986 — Section 17Constitution of India, 1950 — Article 14, 226, 227
High Courts07 Jul 1998Allowed
Anita Sonkar Vs Babloo Sonkar
Madhya Pradesh High Court · (1999) 2 DMC 3
Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 Jul 1998
Shyamlal Vs Lau Kush Ram Lakhan Pandey and Others
Madhya Pradesh High Court · (1999) 1 MPLJ 260
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202
High Courts06 Jul 1998
Controller of Estate Duty Vs Kusum Rani Chowdhary
Madhya Pradesh High Court · (1999) 239 ITR 139 : (2000) 110 TAXMAN 22
Hindu Adoptions and Maintenance Act, 1956 — Section 10