High Courts27 Jul 1998Dismissed
S.K. Jain Vs Smt. Dayawati
Madhya Pradesh High Court · (1998) 2 MPLJ 439
Transfer of Property Act, 1882 — Section 55(4)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,709 of 2,383
High Courts27 Jul 1998
Keshav Ram Thakur and Another Vs Smt. Suchhibai
Madhya Pradesh High Court · AIR 1999 MP 260
Guardians and Wards Act, 1890 — Section 17, 7
High Courts27 Jul 1998
Controller of Estate Duty Vs Parmanand Bhai Patel
Madhya Pradesh High Court · (1998) 150 CTR 488 : (2000) 241 ITR 244
Estate Duty Act, 1953 — Section 9
High Courts27 Jul 1998Allowed
Dharmendra and Others Vs Indore Municipal Corporation and Another
Madhya Pradesh High Court · (1999) 1 MPJR 86
Madhya Pradesh Municipal Corporation Act, 1956 — Section 293, 299
High Courts27 Jul 1998Allowed
Kunwar Singh Marko (Gond) Vs Shiv Dayal Sarote
Madhya Pradesh High Court · (1999) 1 MPJR 563
Succession Act, 1925 — Section 383
High Courts24 Jul 1998
H.H. Maharaja Martand Singh Judeo Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1999) 151 CTR 206 : (1999) 239 ITR 404
Income Tax Act, 1961 — Section 37, 37(1)
High Courts23 Jul 1998Allowed
Shyam Sunder Prasad Vs Municipal Council, Pathalgaon Distt. Raigarh and Others
Madhya Pradesh High Court · (2000) 1 MPJR 327
Constitution of India, 1950 — Article 227
High Courts23 Jul 1998Dismissed
Loknath Gupta Vs State of M.P.
Madhya Pradesh High Court · (1999) ILR (MP) 714 : (1998) 2 MPLJ 629
Criminal Procedure Code, 1973 (CrPC) — Section 91Prevention of Corruption Act, 1988 — Section 19, 19(1)
High Courts23 Jul 1998
Raj Kumar Sharma Vs Laxmi Sharma
Madhya Pradesh High Court · (1999) 2 DMC 126
Hindu Marriage Act, 1955 — Section 24, 28, 29
High Courts21 Jul 1998Dismissed
United India Insurance Co. Ltd. Vs Sher Ali and Others
Madhya Pradesh High Court · (2000) ACJ 507
High Courts20 Jul 1998Dismissed
Prem Babu Kaluaram Sakya Vs Matsya Krishak Vikas Adhikaran and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 528
Constitution of India, 1950 — Article 226
High Courts20 Jul 1998
Har Govind Naik Vs State of M.P. and Another
Madhya Pradesh High Court · (1999) 1 MPLJ 211
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 3
High Courts20 Jul 1998Dismissed
Dr. Manish Garg Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1999 MP 80 : (1999) 1 MPLJ 250
Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973 — Section 10
High Courts20 Jul 1998Allowed
Baldeo Singh Vs Sukka (since dead) by LR and Others
Madhya Pradesh High Court · AIR 1999 MP 91 : (1998) 2 MPLJ 478
Madhya Pradesh Land Revenue Code, 1959 — Section 170A, 170B(2)
High Courts17 Jul 1998
State of Madhya Pradesh Vs Sushila Tripathi and Others
Madhya Pradesh High Court · (1999) 2 ACC 401 : (1999) ACJ 711 : (1999) 1 MPJR 364
High Courts17 Jul 1998Allowed
Agnel Valentine D'Souza Vs Mrs. Blanche Agnela Piedade D'Souza
Madhya Pradesh High Court · (1999) 1 MPLJ 140
Christian Marriage Act, 1872 — Section 60(3)Divorce Act, 1869 — Section 22, 7
High Courts17 Jul 1998Dismissed
Kedia Distilleries Limited Vs Star Chemicals (Bombay) Ltd.
Madhya Pradesh High Court · (1999) 98 CompCas 233
High Courts17 Jul 1998Allowed
B. Viplava Prasad Vs State Bank of India
Madhya Pradesh High Court · (2000) 1 MPJR 459
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 Jul 1998
Jagdish Prasad Parashar Vs Rajendra Kumar
Madhya Pradesh High Court · (1999) 2 MPJR 360 : (1999) 2 MPLJ 521
Contempt of Courts Act, 1971 — Section 10, 12
High Courts15 Jul 1998Allowed
Sitaram Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 1 MPLJ 178
Madhya Pradesh Land Revenue Code, 1959 — Section 50