High Courts09 Dec 1998
State of M.P. Vs Molai Kol
Madhya Pradesh High Court · (1999) 1 JLJ 286 : (1999) 2 MPLJ 558
Penal Code, 1860 (IPC) — Section 201, 302, 34, 354(3), 376(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,696 of 2,383
High Courts09 Dec 1998Dismissed
Surja Devi and Others Vs Shivdevi and Others
Madhya Pradesh High Court · (1999) 1 MPJR 645 : (1999) 2 MPLJ 51
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100
High Courts09 Dec 1998Dismissed
Shivdevi and Others Vs Surja Devi and Others
Madhya Pradesh High Court · (1999) 4 CivCC 688 : (1999) 1 MPJR 589 : (1999) 1 MPLJ 583 : (1999) 3 RCR(Civil) 497 : (1999) 3 RCR(Criminal) 319
Evidence Act, 1872 — Section 45
High Courts09 Dec 1998
Superintending Engineer, P.W.D. and Another Vs Dev Prakash Shrivas and Others
Madhya Pradesh High Court · (1999) 1 JLJ 391 : (1999) 2 LLJ 663 : (1999) 1 MPJR 1 : (1999) 1 MPLJ 466
Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 2(2)Madhya Pradesh Industrial Employment (Standing Orders) Rules, 1963 — Rule 7
High Courts08 Dec 1998
Balram and Another Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 JLJ 195
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 113A, 50Penal Code, 1860 (IPC) — Section 109, 304B, 306, 494, 497
High Courts07 Dec 1998
COMMIMONER OF INCOME TAX Vs ABHYESHWAR
Madhya Pradesh High Court · (1999) 153 CTR 372
Income Tax Act, 1961 — Section 256, 271B
High Courts04 Dec 1998Dismissed
Bhagwani Sahu Vs Vijay Kumar Mohanty and Others
Madhya Pradesh High Court · (2000) ACJ 1240
Penal Code, 1860 (IPC) — Section 173
High Courts04 Dec 1998Dismissed
B.K. Dubey Vs Lokayukt and Others
Madhya Pradesh High Court · (1999) ILR (MP) 459 : (1999) 2 JLJ 5 : (1999) 2 MPJR 70 : (1999) 1 MPLJ 711
Constitution of India, 1950 — Article 226
High Courts04 Dec 1998
BOMBAY PHARMA PRODUCTS Vs INCOME TAX OFFICER
Madhya Pradesh High Court · (1999) 153 CTR 350 : (1999) 107 TAXMAN 1
Income Tax Act, 1961 — Section 139, 143, 147, 148
High Courts04 Dec 1998
Bombay Pharma Products Vs Income Tax Officer
Madhya Pradesh High Court · (1999) 237 ITR 614
Income Tax Act, 1961 — Section 139, 147, 148, 148(2)
High Courts03 Dec 1998Allowed
Asha Dwivedi Vs Sub-Divisional Officer and Others
Madhya Pradesh High Court · (2000) ILR (MP) 1033 : (1999) 2 MPLJ 76
Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 39(1)
High Courts03 Dec 1998Allowed
State of Madhya Pradesh Vs Kamla Shankar
Madhya Pradesh High Court · (1999) 1 MPLJ 706
Advocates Act, 1961 — Section 34Penal Code, 1860 (IPC) — Section 300, 304
High Courts02 Dec 1998Dismissed
Lalit Gurubaxani Vs Smt. Usha Gurubaxani
Madhya Pradesh High Court · (2000) 1 MPJR 165
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 19, 25
High Courts02 Dec 1998Allowed
Ghansu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 2843 : (1999) ILR (MP) 994
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 7(1)
High Courts02 Dec 1998Allowed
Ghansu Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPLJ 613
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 7
High Courts02 Dec 1998Allowed
Ranu Ghosh Vs Rai Bahadur Bhootnath Dey and Others
Madhya Pradesh High Court · (1999) 1 JLJ 385 : (1999) 1 MPLJ 388
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 13(1), 13(6), 20
High Courts01 Dec 1998
BHARAT CONSTRUCTION COMPANY Vs INCOME TAX OFFICER
Madhya Pradesh High Court · (1999) 153 CTR 414 : (1999) 106 TAXMAN 460
Income Tax Act, 1961 — Section 271A, 271B, 274, 275, 44AB
High Courts01 Dec 1998Dismissed
Ravi Pratap Singh Vs Chairman, BHEL and Others
Madhya Pradesh High Court · (1999) ILR (MP) 553 : (1999) 2 JLJ 223
Constitution of India, 1950 — Article 226
High Courts01 Dec 1998Allowed
Dr. (Smt.) K.K. Patnayak and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 4911 : (2000) 1 MPJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 223Penal Code, 1860 (IPC) — Section 201, 202, 306, 498A