High Courts14 Jan 1999Allowed
Ram Singh Chauhan Vs Dinesh Ambedkar and others
Madhya Pradesh High Court · (2000) 2 MPLJ 94
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 67, 67(1), 80
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,694 of 2,383
High Courts14 Jan 1999Allowed
Basant Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 DMC 398 : (2005) ILR (MP) 255
Penal Code, 1860 (IPC) — Section 307, 498A
High Courts14 Jan 1999Allowed
Ashwani Trivedi (Dr.) and Others Vs Bhumi Vikas Bank
Madhya Pradesh High Court · (2000) ILR (MP) 62 : (1999) 2 JLJ 292 : (2000) 1 MPLJ 343
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 113, 52, 15, 15(1)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 31, 32, 7, 8
High Courts13 Jan 1999
Madhya Pradesh State Road Trans. Corpn. and Another Vs Priyank
Madhya Pradesh High Court · (2000) ACJ 701
High Courts13 Jan 1999Allowed
Khom Bai and Others Vs First Additional District Judge and Others
Madhya Pradesh High Court · (2000) ILR (MP) 1038 : (1999) 2 MPLJ 145
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 10, 15, 9
High Courts13 Jan 1999
Amar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1999 MP 215 : (1998) ILR (MP) 876 : (1999) 2 MPLJ 337
Madhya Pradesh Panchayat (Appeal and Revision) Rules, 1995 — Rule 5Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 122Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 122, 91
High Courts12 Jan 1999Allowed
Morena Mandal Sahkari Shakkar Karkhana Kailaras, Distt. Morena Vs Mewa Ram
Madhya Pradesh High Court · (1999) 1 MPJR 486
Constitution of India, 1950 — Article 12
High Courts12 Jan 1999
N.G.E.F. Limited, Transformer Division Vs Raipur Alloys and Steel Limited and Another
Madhya Pradesh High Court · (2001) ILR (MP) 224 : (1999) 2 MPJR 179 : (1999) 2 MPLJ 176
Arbitration Act, 1940 — Section 20
High Courts12 Jan 1999Dismissed
Bhayla and Another Vs Abdul Kayum and Others
Madhya Pradesh High Court · (2000) ACJ 546 : AIR 1999 MP 90 : (1999) 2 MPLJ 54
Motor Vehicles Act, 1988 — Section 171
High Courts12 Jan 1999
Suman Vyas and Others Vs Jagjeet Singh and Others
Madhya Pradesh High Court · (2001) 2 ACC 752
Motor Vehicles Act, 1988 — Section 163
High Courts12 Jan 1999Dismissed
Ram Swaroop Vs Morena Mandal Sahkari Shakkar Karkhana and Others
Madhya Pradesh High Court · (1999) 1 MPJR 305
Constitution of India, 1950 — Article 12, 226
High Courts12 Jan 1999Dismissed
Ram Swaroop Shakya Vs Morena Mandal Sahakari Shakkar Karkhana Ltd. and Others
Madhya Pradesh High Court · (1999) 1 MPLJ 416
Constitution of India, 1950 — Article 12, 226, 23
High Courts11 Jan 1999Allowed
R.S. Sisodiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPJR 627
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 — Section 355, 433, 58, 95
High Courts08 Jan 1999Dismissed
Cox Distillery and Another Vs McDowell and Co. Ltd. and Another
Madhya Pradesh High Court · AIR 1999 MP 118 : (2001) ILR (MP) 79 : (2000) 1 MPLJ 33
Trade and Merchandise Marks Act, 1958 — Section 29
High Courts08 Jan 1999Dismissed
Devilal Vyas Vs Smt. Narmadabai and Others
Madhya Pradesh High Court · (1999) 2 MPLJ 80
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts07 Jan 1999
Kandhilal Patel and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1999 MP 137 : (2000) ILR (MP) 49 : (1999) 2 JLJ 109
Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 21(4), 91
High Courts07 Jan 1999Allowed
Tej Singh Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 DMC 651
Penal Code, 1860 (IPC) — Section 306
High Courts07 Jan 1999Dismissed
Azad Singh Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPLJ 704
Penal Code, 1860 (IPC) — Section 300
High Courts07 Jan 1999Dismissed
Azad Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 4816 : (1999) 1 MPLJ 704
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 1999Dismissed
National Insurance Co. Ltd. Vs Prakash Jain and Others
Madhya Pradesh High Court · (2000) ACJ 608 : (1999) 1 MPLJ 25
Motor Vehicles Act, 1988 — Section 166